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V.K.Gopalakrishnan vs The Geologist, Mining And Geology ...
2022 Latest Caselaw 5610 Ker

Citation : 2022 Latest Caselaw 5610 Ker
Judgement Date : 26 May, 2022

Kerala High Court
V.K.Gopalakrishnan vs The Geologist, Mining And Geology ... on 26 May, 2022
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
            THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
      THURSDAY, THE 26TH DAY OF MAY 2022 / 5TH JYAISHTA, 1944
                          WP(C) NO. 13379 OF 2015
PETITIONER:

            V.K.GOPALAKRISHNAN
            AGED 51 YEARS
            S/O.NARAYANAN (LATE), VARAYAMKUZHIYIL HOUSE, CHIRAYIL
            VELLAYUR P.O., MALAPPURAM DISTRICT-679 327.

            BY ADV SRI.U.K.DEVIDAS


RESPONDENT:

            THE GEOLOGIST, MINING AND GEOLOGY DEPARTMENT
            MINI CIVIL STATION, MANJERI, MALAPPURAM DISTRICT-676
            121.

            SR.G.P-SRI.C.N.PRABHAKARAN




     THIS     WRIT   PETITION   (CIVIL)   HAVING   BEEN   FINALLY   HEARD   ON
26.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.13379/2015                2



                            JUDGMENT

The learned counsel for the petitioner submits that the writ

petition has become infructuous. Accordingly, the writ petition is

dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

spc/

 
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