Citation : 2022 Latest Caselaw 5557 Ker
Judgement Date : 26 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
THURSDAY, THE 26TH DAY OF MAY 2022 / 5TH JYAISHTA, 1944
WP(C) NO. 11447 OF 2022
PETITIONER:
G.RAMACHANDRAN
AGED 73 YEARS
S/O. GOVINDHAN, MOTTAPPARAMBATH, CHERUVANCHERY P.O, KANNUR
DISTRICT 670 650
BY ADVS.
ABDUL JAWAD K.
A.GRANCY JOSE
RESPONDENTS:
1 THE DISTRICT COLLECTOR
KANNUR, CIVIL STATION, COLLECTORATE ROAD, KANNUR 670 002
2 THE DEPUTY COLLECTOR (LR)
CIVIL STATION, COLLECTORATE ROAD, KANNUR 670 002
3 THE TALUK LAND BOARD
REPRESENTED BY ITS CHAIRMAN (SUB COLLECTOR), THALASSERY,
KANNUR DISTRICT 670 101
4 THE TAHSILDAR (LR)
THALASSERRY, TALUK OFFICE, MINI CIVIL STATION BUILDING,
PALISSERY, THALASSERY, KANNUR DISTRICT 670 101
5 VILLAGE OFFICER
THRIPPANGOTTUR VILLAGE, THRIPPANGOTTU, KANNUR DISTRICT 670 693
SMT.K.AMMINIKUTTY-SR GP
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
2
W.P.(C) No. 11447 of 2022
JUDGMENT
Dated this the 26th day of May, 2022.
The learned counsel for the petitioner submits that
this writ petition is not pressed.
This submission is recorded. Consequently this writ
petition is dismissed as having been not pressed.
Sd/-
DEVAN RAMACHANDRAN JUDGE
Raj/26.05.2022.
W.P.(C) No. 11447 of 2022
APPENDIX OF WP(C) 11447/2022
PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE OFFER OF ASSIGNMENT
Exhibit P2 TRUE COPY OF THE LAND TAX RECEIPT DATED 23-06-1986 ISSUED IN FAVOUR OF THE PETITIONER Exhibit P3 TRUE COPY OF THE LAND TAX RECEIPT DATED 04-10-2021 ISSUED IN FAVOUR OF THE PETITIONER Exhibit P4 TRUE COPY OF THE THANDAPPER ACCOUNT CERTIFICATE DATED 11-01-2022 ISSUED IN FAVOUR OF THE PETITIONER Exhibit P5 TRUE COPY OF THE POSSESSION CERTIFICATE DATED 10-03-2022 ISSUED IN FAVOUR OF THE PETITIONER Exhibit P6 TRUE COPY OF THE APPLICATION DATED 09-
02-2022 SUBMITTED BY THE PETITIONER Exhibit P7 TRUE COPY OF THE COMMUNICATION DATED 04-03-2022 ISSUED FROM THE OFFICE OF THE 1ST RESPONDENT Exhibit P8 TRUE COPY OF THE JUDGMENT DATED 10-06-
2020 IN W.P(C) 3253/2020
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