Byju K. Thomas vs Secretary, Eloor Municipality
2022 Latest Caselaw 5554 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        THURSDAY, THE 26TH DAY OF MAY 2022 / 5TH JYAISHTA, 1944
                        WP(C) NO. 8671 OF 2021
PETITIONER:

            BYJU K. THOMAS
            AGED 56 YEARS
            S/O THOMAS, RESIDING AT 37/1954 K, 11A, SKYLINE TOPAZ,
            KADAVANTHARA P.O., ELAMKULAM, ERNAKULAM
            BY ADV R.REMA


RESPONDENTS:

    1       SECRETARY, ELOOR MUNICIPALITY
            MUNICIPAL BUILDINGS, ELOOR SOUTH, UDYOGAMANDAL P.O.,
            ERNAKULAM-683501
    2       ELOOR MUNICIPALITY
            MUNICIPAL BUILDINGS,
            ELOOR SOUTH, UDYOGAMANDAL P.O, ERNAKULAM-683501,
            REPRESENTED BY SECRETARY.
    3       ADDL R3 V.T.THOMAS,
            AGED 31 YEARS, S/O.V.R.THOMAS, VADAKKAL ESTATE,
            PATHALAM, KUTTIKATTUKARA P.O., PIN-683 501.
    4       ADDL R4 MEENA THOMAS
            AGED 56 YEARS, W/O.V.T.THOMAS, VADAKKAL ESTATE,
            PATHALAM, KUTTIKATTUKARA P.O., PIN-683 501. ( ADDL R3
            AND R4 ARE IMPLEADED AS PER ORDER DATED 08-03-2022 IN
            IA IA/2021 AND IN 1/2022.
            BY ADVS.
            SHRI.K.S.ARUNKUMAR, SC, ELOOR MUNICIPALITY
            DINESH R.SHENOY
            A.JOSEPH GEORGE
            EBIN MATHEW
            P.ROHIT PREMANANDAN SHENOY
            SILESH S. PRABHU
            SWATHI R. KRISHNAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
26.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 8671 OF 2021
                               2

                BECHU KURIAN THOMAS, J.
           -----------------------------------------
                 W.P.(C) No. 8671 of 2021
            ----------------------------------------
           Dated this the 26th day of May, 2022


                         JUDGMENT

The learned counsel for the petitioner submits that the

writ petition has become infructuous. Accordingly, this writ

petition is dismissed as infructuous.

Sd/-

BECHU KURIAN THOMAS JUDGE AJM WP(C) NO. 8671 OF 2021

APPENDIX OF WP(C) 8671/2021

PETITIONER'S EXHIBITS :

EXHIBIT P1 TRUE COPY OF THE APPLICATION DATED NIL.

EXHIBIT P2 TRUE COPY OF THE JUDGMENT DATED 4.6.2020 IN WPC NO. 10956/2020.

EXHIBIT P3 TRUE COPY OF THE REQUEST DATED 9.6.2020.

EXHIBIT P4 TRUE COPY OF THE RECEIPT DATED 9/6/2020.

EXHIBIT P5 TRUE COPY OF THE JUDGMENT DATED 2.7.2020 IN WPC NO.13040/2020.

EXHIBIT P6 TRUE COPY OF THE LICENSE NO.HI-4844/20 DATED 8/7/2020.

EXHIBIT P7 TRUE COPY OF THE RECEIPT DATED 17.03.2021.

EXHIBIT P8 TRUE COPY OF THE NOTICE DATED 20.03.2021 NO.H1-3824/21.

RESPONDENT'S EXHIBITS :

Exhibit R1(A) TRUE COPY OF THE NOTICE DATED 27/07/2020 ISSUED BY MUNICIPALITY TO BUILDING OWNERS.

Exhibit R1(B) TRUE COPY OF THE NOTICE DATED 16/10/2020 ISSUED BY THE MUNICIPALITY TO THE BUILDING OWNERS.

Exhibit R1(C) TRUE COPY OF THE NOTICE DATED 17/03/2021 Exhibit R3(A) TRUE COPY OF ORDER DATED 3/12/2004 ISSUED BY THE SECRETARY TO GOVERNMENT LOCAL SELF GOVERNMENT (H) DEPARTMENT. Exhibit R3(B) TRUE CPHOTOCOPY OF PHOTOGRAPHS ON THE OPEN PORCH/CANOPIES IN FRONT OF THE PETITIONER'S BUILDING AND THE BATHROOMS.

//TRUE COPY// PA TO JUDGE