Binny Varghese @ Nedumgattu Binny ... vs The Regional Passport Officer
2022 Latest Caselaw 5532 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                         WP(C) NO. 19939 OF 2021
PETITIONER:

              BINNY VARGHESE @ NEDUMGATTU BINNY VARGHESE
              S/O. M.C VARGHESE, NEDUMGATTU HOUSE,
              VALANJAVATTAM EAST P.O, THIRUVALLA,
              PATHANAMTHITTA PIN 689 104

              BY ADVS.
              T.P.PRADEEP
              MINIKUMARY M.V.


RESPONDENTS:

     1        THE REGIONAL PASSPORT OFFICER
              REGIONAL PASSPORT OFFICE TRIVANDRUM,
              PETTAH P.O, TRIVANDRUM 695 024

     2        OFFICER IN CHARGE
              KOLLAM PASSPORT SEVA KENDRA, SN TRUST COMPLEX,
              NEAR KOLLAM MUNICIPAL CORPORATION OFFICE,
              VELLAPPALLY NAGAR, KOLLAM 691 001

              BY ADVS.
              SHRI.P.VIJAYAKUMAR, ASG OF INDIA
              MANU S., ASG OF INDIA


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 19939 OF 2021
                                 2


                           JUDGMENT

The learned counsel for the petitioner submits that this writ

petition is not pressed. Recording the submission, the writ petition

is dismissed as not pressed.

Sd/-

AMIT RAWAL JUDGE nak