Tuesday, 21, Apr, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

National Institute Of Technology ... vs Dr. T.V.Gopalan
2022 Latest Caselaw 5530 Ker

Citation : 2022 Latest Caselaw 5530 Ker
Judgement Date : 20 May, 2022

Kerala High Court
National Institute Of Technology ... vs Dr. T.V.Gopalan on 20 May, 2022
WA No.461/2022                              1/2

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                 THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                          &
                     THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
                 Friday, the 20th day of May 2022 /30th Vaisakha, 1944
                                   WA NO. 461 OF 2022

        AGAINST JUDGMENT DATED 16.12.2021 IN WP(C) 27638/2018 OF THIS COURT

                                         ---

   APPELLANTS/RESPONDENT NOS.2 & 3:

      1. NATIONAL INSTITUTE OF TECHNOLOGY CALICUT(FORMERLY REGIONAL
         ENGINEERING COLLEGE, CALICUT), NIT CAMPUS, P.0., KOZHIKODE-673 601.
         REPRESENTED BY ITS REGISTRAR.

    AND ANOTHER.

    BY ADVS.M/S. SHYAM PADMAN, C.M.ANDREWS,BOBY M.SEKHAR,

    LAYA MARY JOSEPH, HARISH ABRAHAM & ASHWATHI SHYAM

   RESPONDENTS/PETITIONER & RESPONDENT NOS.1 & 4:

      1. DR.T.V.GOPALAN, AGED 76 YEARS, S/O LATE P. GOVINDAN NAIR,
         TRICHANBARA HOUSE, NO. 33/5487A, K.S.E.B SUBSTATION ROAD, CHEVAYOOR
         P.O.,KOZHIKODE, KERALA- 673 017.

    AND 2 OTHERS.

    BY ADV.M/S.B.S.SWATHI KUMAR    & ANITHA FOR R1.

    CENTRAL GOVERNMENT COUNSEL SRI.JAISHANKAR V.NAIR FOR R2 & R3.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and enforcement of judgment dated 16.12.2021 passed
   by the learned Single Judge in W.P.(C) No.27638/2018, pending disposal of
   this appeal.


        This Writ Appeal again coming on for orders on 20.05.2022 upon
   perusing the appeal memorandum and this court's order dated 07.04.2022 the
   court on the same day passed the following:
 WA No.461/2022                                2/2




                                                ORDER

Show the name of Adv.Sri.B.S. Swathikumar in the cause list.

Interim order is extended by one month.

Post on 6.6.2022 for disposal.

20.05.2022 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE

Sd/- MOHAMMED NIAS C.P.,JUDGE

20-05-2022 /True Copy/ Assistant Registrar

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IDRC

 
 
Latestlaws Newsletter