Citation : 2022 Latest Caselaw 5528 Ker
Judgement Date : 20 May, 2022
WA No.454/2022 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
&
THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
Friday, the 20th day of May 2022 /30th Vaisakha, 1944
WA NO. 454 OF 2022
AGAINST THE JUDGEMENT DATED 16.12.2021 IN WP(C) 7893/2019 OF THIS COURT
APPELLANTS/RESPONDENT NOS.2&3:
1. NATIONAL INSTITUTE OF TECHNOLOGY CALICUT (FORMERLY REGIONAL
ENGINEERING COLLEGE, CALICUT) NIT CAMPUS, P.0., KOZHIKODE-673 601
REPRESENTED BY ITS REGISTRAR.
AND ANOTHER.
BY ADVS.M/S SHYAM PADMAN, C.M.ANDREWS, BOBY M.SEKHAR, LAYA MARY JOSEPH,
HARISH ABRAHAM AND ASHWATHI SHYAM
RESPONDENTS/PETITIONER & RESPONDENT NOS.1&4:
1. DR. T.V.GOPALAN, AGED 76 YEARS, S/O LATE P. GOVINDAN NAIR,
TRICHANBARA HOUSE, NO. 33/5487A, K.S.E.B SUBSTATION ROAD, CHEVAYOOR
P.O. KOZHIKODE, KERALA- 673 017.
AND 2 OTHERS.
BY ADVS.M/S.SWATHI KUMAR AND SMT.ANITHA FOR R1
CENTRAL GOVERNMENT COUNSEL SRI.JAISHANKAR.V.NAIR FOR R2 & R3
Prayer for interim relief in the Writ Appeal stating that in the
circumstances stated in the appeal memorandum, the High Court be pleased
to stay the operation and enforcement of judgment dated 16.12.2021 passed
by the learned Single Judge in W.P.(C).No.7893/2019, pending disposal of
this appeal.
This Writ Appeal again coming on for orders on 20.05.2022 upon
perusing the appeal memorandum and this court's order dated 07.04.2022 the
court on the same day passed the following:
P.T.O.
WA No.454/2022 2/2
ORDER
Show the name of Adv.Sri.Swathikumar in the cause list.
Interim order is extended by one month.
Post on 6.6.2022 for disposal.
20/05/2022 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE
Sd/- MOHAMMED NIAS C.P., JUDGE
20-05-2022 /True Copy/ Assistant Registrar
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