Dr.C.V.James vs Canara Bank
2022 Latest Caselaw 5523 Ker

WP(C) NO. 38187 OF 2015                  1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
      FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                            WP(C) NO. 38187 OF 2015
PETITIONER/S:

               DR.C.V.JAMES
               AGED 62 YEARS
               MUNDAMPILLY HOUSE, KANJIRAPPILLY DESOM AND
               VILLAGE,KOTTAYAM TALUK AND DISTRICT.

               BY ADV SRI.AYPE JOSEPH



RESPONDENT/S:

      1        CANARA BANK
               CENTRAL JUNCTION, CHANGANASSERY - 686 538.

      2        THE KERALA FINANCIAL CORPORATION
               M.C. ROAD, NEAR YMCA, KOTTAYAM - 686 001,
               REPRESENTED BY MANAGER.

              BY ADVS.
              SRI.K.JAJU BABU SR.
              SMT.M.U.VIJAYALAKSHMI, SC, KERALA FINANCIAL
              CORPORATION
              ADV. VENUGOPAL.M.R
              DHANYA P.ASHOKAN(K/001671/2000)
              SRI.ARUN SEBASTIAN, SC(KFC)




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   20.05.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 38187 OF 2015              2




                        P.V.KUNHIKRISHNAN, J
                  --------------------------------------------
                      W.P.(C.) No. 38187 of 2015
                     --------------------------------------
                 Dated this the 20th day of May, 2022


                                JUDGMENT

The counsel for the petitioner seeks permission to

withdraw this writ petition with liberty to file it again, if there

is any cause of action.

Therefore, this writ petition is dismissed as withdrawn

with liberty to file it again, if there is any cause of action.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS