Santhikrishna vs N.Satheesh Kumar
2022 Latest Caselaw 5515 Ker

Mat.Appeal No.342/2022                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
              Friday, the 20th day of May 2022 / 30th Vaisakha, 1944
                    IA.NO.1/2022 IN MAT.APPEAL NO. 342 OF 2022
                     OP 575/2018 OF FAMILY COURT, MALAPPURAM
   PETITIONER/APPELLANT/RESPONDENT IN O.P:

           SANTHIKRISHNA, 35 YEARS, D/O. RADHAKRISHNAN, VALIYAPURAKKAL HOUSE,
           CHETTIYARANGADI, MAKKARAPARAMBU (PO), PERINTHALMANNA TALUK,
           MALAPPURAM DT., PIN - 676507.

   RESPONDENT/RESPONDENT/PETITIONER IN THE O.P:

           N.SATHEESH KUMAR, 42 YEARS, S/O. NECHOLI KARAPPAN, NECHOLI HOUSE,
           PANAKKAD AMSOM DESOM, ERNAD TALUK, HAJIYARPALLI (P.O),
           MUTHUVATHUPARAMBU, KUNNUMMAL, MALAPPURAM DISTRICT. PIN - 676519.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay all further
   proceedings pursuant to the judgment dated 18.9.2021 in O.P.No.263 of 2018
   on the file of the Family Court, Malappuram pending the disposal of the
   Appeal.
        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.T.K.AJITH KUMAR and AISWARYA RAMESAN, Advocates for the applicant,
   the court passed the following:
                                      ORDER

There shall be a stay as prayed for.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

20-05-2022 /True Copy/ Assistant Registrar