Lakshmi A vs Bibin Roy
2022 Latest Caselaw 5509 Ker

OP (FC) No.478/2020                                 1/1

                             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                             PRESENT
                          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                &
                             THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
                      Friday, the 20th day of May 2022 / 30th Vaisakha, 1944
                                    OP (FC) NO. 478 OF 2020(R)
                        EP.7/2020 in OP 223/2019 OF FAMILY COURT, CHAVARA.
   PETITIONER:

           LAKSHMI A., AGED 22 YEARS, D/O.PULIMOOTTIL AJITHA,
           VADAKKUMTHALA EAST P.O., KARUNAGAPPALLY TALUK, KOLLAM.

           BY ADV. SRI.SASITH PANICKER.

   RESPONDENT:

       1. BIBIN ROY, AGED 31 YEARS, S/O.SADASIVAN, SURYA HOUSE, KESAVAPURAM,
          VELIKULANGARA - 690 547, AYANI, KARUNAGAPALLY P.O., KOLLAM, PIN -
          690 547.
       2. SADASIVAN, AGED 60 YEARS, SURYA HOUSE, KESAVAPURAM, VELIKULANGARA,
          AYANI, KARUNAGAPALLY P.O., KOLLAM, PIN - 690 547.
       3. SUJATHA, W/O.SADASIVAN, SURYA HOUSE, KESAVAPURAM, VELIKULANGARA,
          AYANI, KARUNAGAPALLY P.O., KOLLAM, PIN - 690 547.
       4. ARUN ROY, SURYA HOUSE, KESAVAPURAM, VELIKULANGARA, AYANI,
          KARUNAGAPALLY P.O., KOLLAM - 690 547.

           BY ADV. SRI.Y. JAFAR KHAN.

        This Original Petition having come up for orders on 20/05/2022 upon
   perusing the letter dated 28/03/2022 of the Judge, Family court, Chavara,
   requesting extension of time for disposal of EP.7/2020 in OP No.223/2019
   of that court by a further period of three months and this court's
   judgment dated 15/02/2021 in OP(FC) No.478/2020, the court on the same day
   passed the following:
                                      ORDER

Perused report.

Time is granted as requested.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

20-05-2022 /True Copy/ Assistant Registrar