Dr.Govind Mohandas vs The Principal
2022 Latest Caselaw 5507 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                   WP(C) NO. 26437 OF 2021
PETITIONER:


          DR.GOVIND MOHANDAS
          AGED 27 YEARS
          S/O. DR. S GIRIJAKUMARI, GIRI, PADA SOUTH,
          KARUNAGAPPALLY, KOLLAM 690 518
          BY ADV M.S.RADHAKRISHNAN NAIR

RESPONDENTS:

    1     THE PRINCIPAL,
          SREE UTHRADOM THIRUNAL ACADEMY OF MEDICAL
          SCIENCES, VENCODE P.O, VATTAPPARA,
          THIRUVANANTHAPURAM 695 028

    2     M/S. MOOGAMBIGAI CHARITABLE AND EDUCATIONAL TRUST
          SREE UTHRADOM THIRUNAL ACADEMY OF MEDICL SCIENCES,
          VENCODE P.O, VATTAPPARA, THIRUVANANTHAPURAM 695
          028 REPRESENTED BY THE CHIEF FINANCIAL OFFICER

    3     SRI KANCHI KAMAKOTI PEETAM CHARITABLE TRUST,
          SRIMATAM SAMSTHANAM 1, SALAI STREET, TAMIL NADU
          631 502 (FORMERLY AT SREE UTHRADOM THIRUNAL
          ACADEMY OF MEDICAL SCIENCES, VENCODE P.O,
          VATTAPPARA, THIRUVANANTHAPURAM 695 028)
          REPRESENTED BY THE SECRETARY

    4     THE PRINCIPAL SECRETARY TO GOVERNMENT
          HEALTH AND FAMILY WELFARE DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM 695 001

    5     THE KERALA UNIVERSITY OF HEALTH SCIENCES
          UNIVERSITY COMPLEX, THRISSUR 680 596
          REPRESENTED BY REGISTRAR
 W.P.(C).No.26437/2021

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    6      THE BRANCH MANAGER
           STATE BANK OF INDIA, KARUNAGAPPALLY BRANCH,
           KARUNAGAPPALLY 690 518 (FORMERLY STATE BANK OF
           TRAVANCORE)

           BY ADVS.ANEESH JAMES
           SHRI.P.SREEKUMAR, SC, KERALA UNIVERSITY
           JIJO THOMAS
           M.D.BEENA
           SMT.VIDYA KURIAKOSE, GOVT. PLEADER



        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.05.2022, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.26437/2021

                                  3




                   P.V.KUNHIKRISHNAN, J.
                    --------------------------------
                   W.P.(C).No.26437 of 2021
             ----------------------------------------------
            Dated this the 20th day of May, 2022


                           JUDGMENT

When this writ petition came up for consideration,

the learned counsel for the petitioner submitted that the

amount is already received from the 2nd respondent.

Therefore, this writ petition is dismissed as not

pressed.

sd/-

                                           P.V.KUNHIKRISHNAN
JV                                                JUDGE