Usha S Nair vs Vijaya Chandran
2022 Latest Caselaw 5506 Ker

RCRev. No.71/2022                                 1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                         THE HONOURABLE MR. JUSTICE ANIL K.NARENDRAN
                                              &
                          THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                    Friday, the 20th day of May 2022 / 30th Vaisakha, 1944

                            IA.NO.1/2022 IN RCREV. NO. 71 OF 2022

          RCA NO.3/2018 OF THE RENT CONTROL APPELLATE AUTHORITY, MAVELIKKARA

                    RCP NO.3/2016 OF THE RENT CONTROL COURT, MAVELIKARA

   PETITIONER/REVISION PETITIONER:

          USHA S NAIR, AGED 55 YEARS, D/O BHASKARA PANICKER, DEVI VIHAR,
          KOTTARKAVU MURI, MAVELIKKARA P.O. MAVELIKKARA TALUK, ALAPPUZHA
          DISTRICT - 690101.

   RESPONDENT/RESPONDENT:

          VIJAYA CHANDRAN, AGED 53 YEARS, S/O RAMACHANDRAN NAIR, POKKATTU
          PUTHENVEEDU, NEAR VARAVILA VIDHYALAYAM, VARAVILA P.O, KLAPPANA
          VILLAGE, KARUNAGAPPALLI TALUK KOLLAM-690528.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to pass an order
   staying the execution of the judgment dated 17.03.2021, in RCA 3/2018 on
   the files of Rent Controls Appellate Authority, Mavelikara, confirming the
   order of the Rent Control Court, dated 31-03-2018, in RCP 03/2016, on the
   files of the Rent Control Court, Mavelikara, in the interest of justice.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.K.S.HARIHARAPUTHRAN, SETHURAM DHARMAPALAN & BHANU THILAK, Advocates
   for the petitioners, the court passed the following:
                                      ORDER

There will be an interim stay as prayed for, for a period of two months.

Sd/- ANIL K.NARENDRAN JUDGE

Sd/- P.G. AJITHKUMAR JUDGE

20-05-2022 /True Copy/ Assistant Registrar