Pushpavally vs State Bank Of India Sbi
2022 Latest Caselaw 5503 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                        WP(C) NO. 12835 OF 2022
PETITIONER/S:

    1       PUSHPAVALLY
            AGED 52 YEARS
            W/O, P. REGHU,KULANGARA VELI.
            S.L.PURAM .POST ,CHERTHALA, PIN - 688523
    2       ARUN .P. RAGHU
            KULANGARA VELI. S.L.PURAM .POST ,CHERTHALA, PIN -
            688523
    3       ARJUN.P.RAGHU
            AGED 26 YEARS
            KULANGARA VELI. S.L.PURAM .POST ,CHERTHALA, PIN -
            688523
            BY ADV B.BALA PRASANNAN


RESPONDENT/S:

    1       STATE BANK OF INDIA SBI
            SBI, PIN - 688525
    2       STATE BANK OF INDIA SBI
            AUTHORISED OFFICER 27/1038 B, PANAMPILLY NAGAR LINK RD,
            PANAMPILLY NAGAR, ERNAKULAM, KERALA 682036, PIN -
            682036
    3       STATE BANK OF INDIA REGIONAL OFFICE ALLEPPY
            REGIONAL BUSINESS OFFICE ALLEPPE, ALLEPPEY DISTRICT,
            ALLEPPEY CITY , BEACH ROAD, ALLEPPEY, 688012, PIN -
            688012
    4       STATE BANK OF INDIA CHERTHALA BRANCH
            NEAR PRIVATE BUS STAND GANDI BAZAR SHOPPING COMPLEX
            CHERTHALA, ALAPPUZHA, KERALA 688524, PIN - 688524
            BY ADV SRI.P.RAMAKRISHNAN, SC, STATE BANK OF TRAVANCORE


OTHER PRESENT:

            SC SBI JITESH MENON


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 12835 OF 2022
                                2

                         JUDGMENT

Dated this the 20th day of May, 2022

Learned counsel for the petitioner seeks permission to

withdraw the writ petition with liberty to move afresh. The writ

petition is dismissed as withdrawn, with the liberty sought.

Sd/-

V.G ARUN JUDGE

SJ WP(C) NO. 12835 OF 2022

APPENDIX OF WP(C) 12835/2022

PETITIONER EXHIBITS Exhibit.P1 DEATH CERTIFICATE OF THE REGHU ,EMPLOYEE OF THE RESPONDENTS Exhibit.P2 PENTION COPY OF 1 ST PETITIONER Exhibit.P3 THE TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE FIRST PETITIONER BEFORE THE FIRST RESPONDENT