Citation : 2022 Latest Caselaw 5502 Ker
Judgement Date : 20 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
WP(C) NO. 21248 OF 2012
PETITIONER:
THE PENTECOSTAL MISSION
NAGAMPADAM WAREHOUSE ROAD, SACRED HEART (SH) MOUNT
POST, KOTTAYAM - 686 006, REPRESENTED BY ITS PASTOR IN
CHARGE SRI. MAMMEN THOMAS.
BY ADVS.
SRI.ENOCH DAVID SIMON JOEL
RESPONDENTS:
1 DISTRICT COLLECTOR
COLLECTORATE, KOTTAYAM - 686 001.
2 DEPUTY SUPERINTENDENT OF POLICE
KOTTAYAM - 686 001.
3 STATE OF KERALA
REPRESENTED BY THE SECRETARY, DEPARTMENT OF HOME
AFFAIRS, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695 001.
4 KOTTAYAM MUNICIPALITY
KOTTAYAM - 686 001, REPRESENTED BY ITS SECRETARY.
BY ADVS.
SRI.DOMSON J.VATTAKUZHY
SRI.SIBY CHENAPPADY, SC, KOTTAYAM MUNICIPALITY
SRI.MATHEW JOHN K
SRI.PHILIP J.VETTICKATTU
SRI.SIBY MATHEW
SMT.DEEPA NARAYANAN, SENIOR GOVERNMENT PLEADER
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 21248 OF 2012
2
P.V.KUNHIKRISHNAN, J.
------------------------------
W.P.(C).No. 21248 of 2012
----------------------------------------------
Dated this the 20th day of May, 2022
JUDGMENT
When this writ petition came up for consideration,
the learned counsel appearing for the petitioner
submitted that there is no instruction from his client.
Therefore, this writ petition is dismissed for non-
prosecution.
Sd/-
P.V.KUNHIKRISHNAN DM JUDGE
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