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T.I.Sirajudhin vs The Secretary
2022 Latest Caselaw 5501 Ker

Citation : 2022 Latest Caselaw 5501 Ker
Judgement Date : 20 May, 2022

Kerala High Court
T.I.Sirajudhin vs The Secretary on 20 May, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
  FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                     WP(C) NO. 15297 OF 2022
PETITIONER:

            T.I.SIRAJUDHIN,S/O. IBRAHIM, THADATHIKUNNEL
            HOUSE, PAIPRA, MUVATTUPUZHA

            BY ADV JOSEPH V. GREGORY



RESPONDENT:

            THE SECRETARY,REGIONAL TRANSPORT AUTHORITY,
            MUVATTUPUZHA, REGIONAL TRANSPORT OFFICE,
            MUVATTUPUZHA 686 673



            SR.G.P SRI. BIMAL.K.NATH




     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   20.05.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
                          Sathish Ninan, J.
                  ==============================
                     W.P(C) No.15297 of 2022
                    ==========================
               Dated this the 20th day of May, 2022

                              JUDGMENT

Petitioner is a stage carriage operator. He has

submitted Ext P1 application for issuance of temporary

permit on the route Maneed - Kothamangalam. The

temporary permit is sought in the vacancy of a

defaulted service namely KL-17/T 1229, it is stated. He

seeks for an expeditious consideration of Ext P1

application.

2. Heard.

Without expressing anything on the merits the Writ

Petition is disposed of directing the respondent to

consider Ext P1 application for temporary permit as

expeditiously as possible, and at any rate within a

period of two weeks from the date of receipt of a copy

of this judgment.

                              Sd/-     Sathish Ninan, Judge

 vdv
              APPENDIX OF WP(C) 15297/2022

PETITIONER EXHIBITS

Exhibit P1          A TRUE COPY OF THE APPLICATION FOR

TEMPORARY PERMIT DATED 26-04-2022

Exhibit P2 A TRUE COPY OF THE REPRESENTATION DATED 01-05-2022 OF MLA, PIRAVOM

Exhibit P3 A TRUE COPY OF THE REPRESENTATION DATED 29-04-2022 OF THE PRESIDENT, MANEED GRAMA PANCHAYATH

Exhibit P4 A TRUE COPY OF THE REPRESENTATION DATED 29-04-2022 OF THE PRESIDENT, RAMAMANGALAM GRAMA PANCHAYATH

 
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