The Branch Manager, Vijaya Bank vs P.Abubacker
2022 Latest Caselaw 5495 Ker

RFA No.333/2019                              1/1

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                       THE HONOURABLE MR. JUSTICE P.SOMARAJAN
              Friday, the 20th day of May 2022 / 30th Vaisakha, 1944
                       IA.NO.2/2019 IN RFA NO. 333 OF 2019
                         OS 20/2013 OF SUB COURT, KANNUR.
   PETITIONERS/APPELLANTS:

          THE BRANCH MANAGER, VIJAYA BANK, THALASSERY BRANCH, JUBILEE SHOPPING
          COMPLEX, HOSPITAL ROAD, THALASSERY, PIN-670 101

   RESPONDENTS/RESPONDENTS:

      1. P.ABUBACKER, S/O. ABDURAHIMAN,AGED 43 YEARS, HOTEL BUSINESS,
         PUTHENPALLI VEEDU, PALLIYATH, MAKRERI AMSOM, PERALASSERI DESOM,
         P.O.MUNDALURE, PIN-670 622
      2. EDATHILE VALAPPIL RAFEEQUE, S/O. KALANDAN MOULAVI, AGED 42 YEARS,
         BUSINESS, PRESENTLY RESIDING AT HIJAS MANZIL, MAVILAYI, AMSOM, DESOM
         CHORAKULAM, P.O.MAKRERI, PIN-670 622

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the execution
   of the decree and judgment dated 13/11/2017 in OS No.20/2013 on the file
   of the Subordinate Judge's Court, Kannur, till the final disposal of the
   Appeal, in order to secure the ends of justice.
        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof,and this court's
   order dated 9/3/2022 and upon hearing the arguments of SMT.LATHA ANAND,
   SRI.M.N.RADHAKRISHNA MENON, SRI.S.VISHNU, SRI.JOSEPH SEBASTIAN PARACKAL,
   Advocates for the petitioner and of SRI.P.U.SHAILAJAN, Advocate for R1,
   the court passed the following:
                                      ORDER

Interim order will stand extended by two months.

Sd/- P.SOMARAJAN , JUDGE

20-05-2022 /True Copy/ Assistant Registrar