Wing .Cdr. Pradeep Hugh ... vs Corporation Of ...
2022 Latest Caselaw 5489 Ker

Citation : 2022 Latest Caselaw 5489 Ker
Judgement Date : 20 May, 2022

Kerala High Court

Wing .Cdr. Pradeep Hugh ... vs Corporation Of ... on 20 May, 2022

WA No.453/2022                            1/3


                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      PRESENT
                     THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                         &
                     THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
               Friday, the 20th day of May 2022 /30th Vaisakha, 1944
                                W.A.NO. 453 OF 2022
      AGAINST THE JUDGMENT DATED 25.02.2022 IN WP(C) 31587/2012 OF THIS COURT

   APPELLANT/PETITIONER:


          WING. CDR. PRADEEP HUGH MASCARENHAS, AGED 53 YEARS, S/O.LATE
          A.H.MASCARENHAS, T.C.12/35(1), PMG- PLAMOOD ROAD, TRIVANDRUM,
          KERALA-695033.

    BY ADV. SRI. ABHIJETT LESSLI

   RESPONDENTS/RESPONDENTS:

      1. CORPORATION OF THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY,
         VIKAS BHAVAN P.O., THIRUVANANTHAPURAM-695033.
      2. DR. EVANGILINE SANTHI ROY, ROSHAN, T.C.12/21, PLAMOODU-PMG ROAD,
         PATTOM, THIRUVANANTHAPURAM-695004.

    BY SENIOR ADVOCATE SRI.NANDAKUMARA MENON FOR R1


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum the High Court be pleased
   to pass an order staying the operation of Judgment in WP(C)No.31587/2012
   and Exhibit P3 Confirmation Order passed by the 1st respondent pending
   disposal of the above Writ Appeal.

        This Writ Appeal coming on for orders on 20.05.2022 upon perusing
   the appeal memorandum and this court's order dated 08.04.2022 in
   C.M.Application No.1/2022, the court on the same day passed the following:
 WA No.453/2022                           2/3




        EXHIBIT P3: CONFIRMATION ORDER NO.E 11/66448/10 DATED 5.3.2012
   ISSUED TO THE PETITIONER BY THE RESPONDENT CORPORATION
 WA No.453/2022                             3/3




                                    O R D E R

Notice has not been served on the 2nd respondent. Hence post after two weeks, ie on 07/06/2022. The undertaking by the learned Senior Counsel will continue till the next posting date.

20/05/2022 Sd/- K.VINOD CHANDRAN,JUDGE

Sd/- C. JAYACHANDRAN,JUDGE

20-05-2022 /True Copy/ Assistant Registrar