Shunson.C.J vs Assistant Commissioner Of Food ...
2022 Latest Caselaw 5486 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                         WP(C) NO. 21893 OF 2016
PETITIONER:

              SHUNSON.C.J
              12/502, FOUR STAR ASSOCIATES,
              PETTAMUKKUM KANNIMARI P.O, PALAKKAD.

              BY ADV SRI.V.C.MADHAVANKUTTY


RESPONDENTS:

     1        ASSISTANT COMMISSIONER OF FOOD SAFETY,
              OFFICE OF THE FOOD SAFETY COMMISSIONER, PALAKKAD.

     2        DEPARTMENT OF FOOD SAFETY & STANDARDS AUTHORITY OF INDIA,
              MINISTRY OF HEALTH & FAMILY WELFARE, NEWDELHI-10001,
              REPRESENTED BY THE SECRETARY.

              BY ADVS.
              SRI.MEHMOOD PRACHA, SC, FOOD SAFETY AND STANDARDS
              AUTHORITY
              SHRI.SANTHAN V. NAIR, SC, FOOD SAFETY AND STANDARDS
              AUTHORITY OF INDIA
              SRI.JIMMY GEORGE - GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21893 OF 2016
                                 2


                           JUDGMENT

The learned counsel for the petitioner submits that this writ

petition is not pressed. Recording the submission, the writ petition

is dismissed as not pressed.

Sd/-

AMIT RAWAL JUDGE nak