P. Sailaja vs The Punjab National Bank
2022 Latest Caselaw 5485 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

   FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944

                     WP(C) NO. 16380 OF 2022

PETITIONER:

            P. SAILAJA
            AGED 49 YEARS, D/o. K.V. KUNHIRAMAN,
            PUNNACHERY HOUSE,
            P.O. PATTUVAM, PATTUVAM AMSOM AND DESOM,
            THALIPARAMBA TALUK,
            KANNUR DISTRICT, PIN - 670143
            BY ADVS.
            SRI.N.M.MADHU
            SMT.C.S.RAJANI


RESPONDENTS:

    1       THE PUNJAB NATIONAL BANK
            KANNUR SOUTH BAZAR BRANCH,
            REPRESENTED BY ITS SENIOR BRANCH HEAD,
            PUNJAB NATIONAL BANK,
            KANNUR SOUTH, PIN - 670001
    2       P.T. BABU
            AGED 53 YEARS
            KARTHIKA NIVAS,
            CHEMBILODE DESOM,
            KANNUR, PIN - 670621



            SRI.SANTHEEP ANKARATH, SC



     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   20.05.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.16380/22                   -:2:-




                        BECHU KURIAN THOMAS, J.
                        --------------------------------
                         W.P.(C) No.16380 of 2022
                        ---------------------------------
                      Dated this the 20th day of May, 2022

                                 JUDGMENT

Petitioner is the tenant of a building which is subjected to

proceedings under the SARFAESI Act and sale of the securerd

asset is scheduled to be held as per Ext.P2.

2. Learnerd counsel for the petitioner, after arguing for

sometime, seeks permission to withdraw the writ petition with

liberty to move the Tribunal.

Accordingly, the writ petition is dismissed as withdrawn

reserving liberty of the petitioner to seek appropriate remedies

before the statutory Tribunal, if available.

Sd/-

                                              BECHU KURIAN THOMAS
                                                     JUDGE
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                                /True Copy/               PS to Judge