Sambaji.S vs The New India Assurance Co.Ltd
2022 Latest Caselaw 5483 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
        FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                        WP(C) NO. 22401 OF 2019
PETITIONER/S:

            SAMBAJI.S .,
            AGED 61 YEARS
            DEVIKRIPA, TC NO.SPV/461(3), AJITH LANE, THAZHEKARIYAM,
            SREEKARYAM P.O., THIRUVANANTHAPURAM- 695017.
            BY ADV S.KRISHNAKUMAR


RESPONDENT/S:

    1       THE NEW INDIA ASSURANCE CO.LTD.,
            REPRESENTED BY ITS CHIEF MANAGING DIRECTOR, 87,
            M.G.ROAD, FORT, MUMBAI- 400001.
    2       THE HUMAN RESOURCES MANAGER,
            THE NEW INDIA ASSURANCE CO.LTD.87, M.G.ROAD, FORT,
            MUMBAI- 400001.
    3       THE REGIONAL MANAGER,
            NEW INDIA ASSURANCE CO.LTD., KANDAMKULATHY TOWERS, PB
            NO.1047, M.G.ROAD, ERNAKULAM, KOCHI- 682011.
            BY ADVS.
            SRI.A.A.ZIYAD RAHMAN
            SRI.LAL K.JOSEPH


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 22401 OF 2019
                             2

                   JUDGMENT

Dated this the 20th day of May, 2022

Learned Counsel for the petitioner submits that in the

light of Circular dated 18.04.2022 issued by the New India

Assurance Company Limited, the grievance of petitioner

stands redressed. The said submission is recorded and the

writ petition is closed.

Sd/-

V.G.ARUN JUDGE

RK WP(C) NO. 22401 OF 2019

APPENDIX OF WP(C) 22401/2019

PETITIONER EXHIBITS EXHIBIT P1 COPY OF THE APPLICATION SUBMITTED BY THE PETITIONER FOR VOLUNTARY RETIREMENT DATED 28.02.2003.

EXHIBIT P2 COPY OF LETTER OF ACCEPTANCE BY THE COMPANY DATED 01.04.2003. EXHIBIT P3 TRUE COPY OF THE GENERAL INSURANCE (EMPLOYEES) PENSION SCHEME 1995. EXHIBIT P4 COPY OF REPRESENTATION TO THE COMPANY BY THE PETITIONER DATED 06.05.2019. EXHIBIT P5 COPY OF ACKNOWLEDGMENT CARDS. Exhibit P6 TRUE COPY OF THE JUDGMENT IN WPC NO-

25402/2014 DATED 1.10.2018 RESPONDENTS EXHIBIT

EXHIBIT R1(a) TRUE COPY OF THE SCHEME NOTIFICATION WITH NO.F.No.2(2)/INS/III 2002 DATED 02.01.2003