Lessy P vs State Of Kerala
2022 Latest Caselaw 5482 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
        FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                        WP(C) NO. 14770 OF 2022
PETITIONER :

            LESSY P.,
            AGED 39 YEARS,
            LPST, AUP SCHOOL, KUNNAMANGALAM,
            KOZHIKODE - 673 571

            BY ADVS.
            AUGUSTINE JOSEPH
            K.S.ROCKEY
            TONY AUGUSTINE
            GEORGE RENOY



RESPONDENTS :

    1       STATE OF KERALA
            REPRESENTED BY ITS SECRETARY TO GOVERNMENT,
            GENERAL EDUCATION DEPARTMENT,
            GOVERNMENT SECRETARIAT,
            THIRUVANANTHAPURAM - 695 001

    2       THE ASSISTANT EDUCATIONAL OFFICER,
            KUNNAMANGALAM, KOZHIKODE - 673 571

    3       THE MANAGER,
            AUP SCHOOL, KUNNAMANGALAM,
            KOZHIKODE - 673 571

            BY SMT.SABEENA P ISMAIL, GOVT.PLEADER




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14770 OF 2022
                                  2


                   BECHU KURIAN THOMAS, J.
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
                  W.P.(C) No.14770 of 2022
                =-=-=-=-=-=-=-=-=-=-=-=-=-=
              Dated this the 20th day of May, 2022


                            JUDGMENT

In the light of the memo dated 18.05.2022, this writ

petition is dismissed as not pressed.

Sd/-

BECHU KURIAN THOMAS, JUDGE RKM