Kerala High Court
Karthyayani vs Thomas(Died) on 20 May, 2022
RSA No.448/2009 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.SOMARAJAN
Friday, the 20th day of May 2022 / 30th Vaisakha, 1944
RSA NO. 448 OF 2009
AS No.213/2004 OF THE VI ADDITIONAL DISTRICT COURT, ERNAKULAM
OS No.1924/1999 OF THE PRINCIPAL MUNSIFF COURT, ERNAKULAM
APPELLANTS/RESPONDENTS IN APPEAL/DEFENDANTS IN SUIT:
1.KARTHYAYANI,
D/O.LATE KANDA,PUTHUKKATTU VELIYIL,SOUTH PARUR MURI,
MANAKUNNAM VILLAGE, KANAYANNUR TALUK (DIED).
2.JANARDHANAN(DIED),
S/O.KARTHYAYANI,AGED 64 YEARS, PUTHUKKATTU VELIYIL,SOUTH PARUR MURI,
MANAKUNNAM VILLAGE,KANAYANNUR TALUK.((LEGAL HEIRS IMPLEADED)
3.JAYARAMAN,
S/O.KARTHYAYANI,AGED 59 YEARS, PUTHUKKATTU VELIYIL,SOUTH PARUR MURI,
MANAKUNNAM VILLAGE,KANAYANNUR TALUK.
4.PANKAJAKSHAN
S/O.KARTHYAYANI,AGED 55 YEARS, PUTHUKKATTU VELIYIL,SOUTH PARUR MURI,
MANAKUNNAM VILLAGE, KANAYANNUR TALUK
5.MURALEEDHARAN,
S/O.KARTHYAYANI,AGED 51 YEARS, PUTHUKKATTU VELIYIL,SOUTH PARUR MURI,
MANAKUNNAM VILLAGE, KANAYANNUR TALUK
6.JEEVARAJAN,
S/O.KARTHYAYANI,AGED 48 YEARS, PUTHUKKATTU VELIYIL,SOUTH PARUR MURI,
MANAKUNNAM VILLAGE, KANAYANNUR TALUK.
7.(ADDL.A7)DEEPA SANTHOSH,
AGED 39 YEARS, D/O.LATE JANARTHANAN P.N,W/O SANTHOSH,
CHARALPARAMBIL HOUSE,VAIKOM TALUK,KATTIKUNNU P.O.
8.(ADDL.A8)SHABNA RAJEEV,
RSA No.448/2009 2/3
AGED 37 YEARS, D/O.LATE JANARTHANAN P.N,W/O RAJEEV,
THACHORA HOUSE,KARUMALLOOR P.O.,THATTAMPADY, ALUVA-683511.
9.(ADDL.A9)SHEGNA JAYACHANDRAN,
AGED 35 YEARS, D/O.LATE JANARTHANAN P.N,W/O JAYACHANDRAN,
KUNNAPADATHU HOUSE,MATHUOOR,EROOR P.O,THRIPUNITHURA-682306
(LEGAL HEIRS OF DECEASED 2ND APPELLANT ARE IMPLEADED AS ADDL.APPELLANTS 7 TO 9 AS PER
ORDER DATED 20.06.2019 IN IA.1207/2012)
BY ADV.M/S.JOHNSON ABRAHAM, S.GOPINATHAN,NELSON ABRAHAM
RESPONDENTS/APPELLANT/PLAINTIFF:
1. THOMAS(DIED)
S/O.LATE OUSEPH, AGED 70 YEARS, PUNNAPUZHA HOUSE, SOUTH PARUR, KANAYANNUR
TALUK.(LEGAL HEIRS IMPLEADED)
2. (ADDL.R2)ANIL BOSE,
AGED ABOUT 53 YEARS, S/O.LATE THOMAS, PUNNAPUZHA HOUSE, SOUTH PARUR,
KANAYANNUR TALUK
3. (ADDL.R3)CHACKO, AGED ABOUT 50 YEARS, S/O.LATE THOMAS, PUNNAPUZHA HOUSE,, SOUTH
PARUR, KANAYANNUR TALUK.
4. (ADDL.R4)JOBY, AGED ABOUT 48 YEARS, S/O.LATE THOMAS, PUNNAPUZHA HOUSE,, SOUTH
PARUR, KANAYANNUR TALUK.
5. (ADDL.R5)JOMOL, AGED ABOUT 46 YEARS, D/O.LATE THOMAS, PUNNAPUZHA HOUSE,, SOUTH
PARUR, KANAYANNUR TALUK.
6. (ADDL.R6)NEEMOLE, AGED ABOUT 44 YEARS, D/O.LATE THOMAS, PUNNAPUZHA HOUSE,,
SOUTH PARUR, KANAYANNUR TALUK.
7. (ADDL.R7)TESSY, AGED ABOUT 42 YEARS, D/O.LATE THOMAS, PUNNAPUZHA HOUSE,, SOUTH
PARUR, KANAYANNUR TALUK.
8. (ADDL.R8)LOLAMMA, AGED ABOUT 40 YEARS, D/O.LATE THOMAS, PUNNAPUZHA HOUSE,,
SOUTH PARUR, KANAYANNUR TALUK.
9. (ADDL.R9)DAYANA, AGED ABOUT 38 YEARS, D/O.LATE THOMAS, PUNNAPUZHA HOUSE,, SOUTH
PARUR, KANAYANNUR TALUK. (LEGAL HEIRS OF DECEASED SOLE RESPONDENT ARE
IMPLEADED AS ADDL.RESPONDENTS 2 TO 9 AS PER ORDER DATED 06.06.2019 IN IA.3/2019)
BY ADVS.M/S.A.BALAGOPALAN,M.N.MANMADHAN,A.RAJAGOPALAN
This Regular Second Appeal having come up for orders on 20.05.2022 upon perusing the request for
extension of time sought for dated 05.04.2022 received from the Munsiff, Ernakulam and this Court's order
dated 05.07.2021 and the judgment dated 19.07.2019, the Court on the same day passed the following:
RSA No.448/2009 3/3
ORDER
Time is extended as requested by the learned Principal Munsiff vide letter dated 05.04.2022.
Intimate.
Sd/-
P.SOMARAJAN
JUDGE
20-05-2022 /True Copy/ Assistant Registrar
