Prasad M.G vs The Kerala Water Authority
2022 Latest Caselaw 5444 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                  THE HONOURABLE MR. JUSTICE AMIT RAWAL
         FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                         WP(C) NO. 21693 OF 2016
PETITIONER/S:
           PRASAD M.G.
           AGED 38 YEARS
           S/O. LATE GOPALAKRISHNAN NAIR, AGED 38, QUARTER NO. 7/D,
           HLR COMPOUND, KERALA WATER AUTHORITY, ALUVA, ERNAKULAM.

            BY ADV SRI.LIJU. M.P



RESPONDENT/S:
     1     THE KERALA WATER AUTHORITY
           REP. BY MANAGING DIRECTOR, JALABHAVAN,
           VELLAYAMBALAM,THIRUVANANTHAPURAM.

     2      THE DEPUTY CHIEF ENGINEER GI.
            KERALA WATER AUTHORITY,JALABHAVAN,
            VELLAYAMBALAM,THIRUVANANTHAPURAM.

     3      THE EXECUTIVE ENGINEER
            KERALA WATER AUTHORITY, P.H.SUB DIVISION, ALUVA,
            ERNAKULAM.

     4      THE EXECUTVE ENGINEER
            KERALA WATER AUTHORITY, P.H.SUB DIVISION, CHALAKKUDY,
            THRISSUR.

     5      SANTHOSH K.N
            P.H.DIVISION, KERALA WATER AUTHORITY, PAYYANNUR, KANNOOR.


OTHER PRESENT:

            SRI V V JOSHY SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21693 OF 2016
                                    2



                            JUDGMENT

Writ petition is of the year 2016 whereby the transfer has been

challenged.

Learned counsel for the respondent submits that the said

transfer was only in 2016 and there was a stay by this Court. But the

transfers, after three years were effected and therefore the transfer

under challenge would not have any effect on the subsequent transfer.

In this view of the matter, the writ petition is ordered to be

rendered as infructuous.

Sd/-

sab                                            AMIT RAWAL

                                                  JUDGE
 WP(C) NO. 21693 OF 2016

APPENDIX OF WP(C) 21693/2016

PETITIONER EXHIBITS

P1 TRUE COPY OF THE ORDER DATED 18-08-2015 ISSUED BY 2ND RESPONDENT.

P2 TRUE COPY OF THE ORDER DATED 19-09-2015 ISSUED BY 2ND RESPONDENT.

P3 TRUE COPY OF THE ORDER DATED 18-02-2016 ISSUED BY 2ND RESPONDENT.

P4 TRUE COPY OF THE ORDER DATED 19-02-2016 ISSUED BY 2ND RESPONDENT.

P5 TRUE COPY OF THE ORDER DATED 24-06-2016 ISSUED BY 2ND RESPONDENT.