Abdul Rasheed vs Sub Inspector Of Police
2022 Latest Caselaw 5443 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
                                  &
              THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN
    FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                      WP(CRL.) NO. 394 OF 2022
PETITIONER:

          ABDUL RASHEED
          AGED 32 YEARS
          S/O. KUNHI MUHAMMED, CHALANA, KANDAMKULAM, METHALA,
          AYAPPALLI HOUSE, CHENADAN KULAMBU, NEAR PALLIKKARA -
          MADRASSA, KAREKKAD POST, MELMURI AMSOM, TIRUR TALUK,
          MALAPPURAM DISTRICT - 676 553.
          BY ADVS.
          K.SUJAI SATHIAN
          MARY LIYA SABU
          VISMAYA VINOD

RESPONDENTS:

    1     SUB INSPECTOR OF POLICE
          VALANCHERY POLICE STATION, VALANCHERY P. O.,
          MALAPPURAM - 676 522.
    2     THE DISTRICT POLICE CHIEF
          MALAPPURAM - 676 505.
    3     HAKEEM
          S/O. C. V. BHAVA, AMBALATHINGAL, VERINGAL HOUSE,
          ILLICHODE, VENGAD P. O., TIRUR, MALAPPURAM - 679338.
    4     RUKSANA
          AGED 29 YEARS
          D/O. MUSTHAFA, UZHITHARATH PALLIYALIL HOUSE, EDAYOOR
          POST, EDAYOOR VILLAGE, TIRUR TALUK, , MALAPPURAM
          DISTRICT - 676 522.

          DETINUE :

          MUHAMMED RAZAL, AGED 9 YEARS, S/O. ABDUL RASHEED,
          RESIDING AT UZHITHARATH PALLIYALIL HOUSE, EDAYOOR
          POST, EDAYOOR VILLAGE, TIRUR TALUK, , MALAPPURAM
          DISTRICT - 676 522.
 WP(crl)NO.394/22
                                               2

             SRI.E.C.BINEESH-GP



      THIS     WRIT   PETITION    (CRIMINAL)   HAVING   COME   UP   FOR
ADMISSION ON 20.05.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(crl)NO.394/22
                                                  3




              K.VINOD CHANDRAN & C.JAYACHANDRAN, JJ.
               -----------------------------------
                      WP(Crl).No.394 of 2022
               -----------------------------------
                   Dated this the 20th May, 2022

                                     JUDGMENT

K.Vinod Chandran, J.

The learned counsel appearing for the petitioner

seeks permission to withdraw this writ petition.

Permission granted. The Writ Petition is dismissed as

withdrawn.

Sd/-

K.VINOD CHANDRAN JUDGE

sd/-

C.JAYACHANDRAN, JUDGE lgk WP(crl)NO.394/22

APPENDIX OF WP(CRL.) 394/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE FIR NO.335/2018 REGISTERED AGAINST THE 3RD AND 4TH RESPONDENT BEFORE THE KODUVALLY POLICE STATION DATED 20.09.2018. Exhibit P2 TRUE COPY OF THE FIR NO.647/2018 REGISTERED AGAINST THE 3RD AND 4TH RESPONDENT BEFORE THE KUNNAMANGALAM POLICE STATION DATED 09.10.2018. Exhibit P3 TRUE COPY OF THE INTERIM ORDER OF THIS HON'BLE COURT DATED 20.01.2022 IN MAT APPEAL NO.48 OF 2022.