Ammini vs Elanji Grama Panchayat
2022 Latest Caselaw 5413 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR. JUSTICE T.R.RAVI
        FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                       WP(C) NO. 14287 OF 2022
PETITIONER:

            AMMINI
            AGED 75 YEARS
            W/O.KUMARAN, THURAPPATT HOUSE,
            ELANJI P.O., MUVATTUPUZHA,
            ERNAKULAM DISTRICT-686 665.

            BY ADVS.
            SANIL JOSE
            K.P.ANTONY BINU
            VIJAYAN M.K.


RESPONDENTS:

    1       ELANJI GRAMA PANCHAYAT
            ELANJI P.O, ERNAKULAM DISTRICT,
            PIN-686 665, REPRESENTED BY ITS SECRETARY.

    2       THE SECRETARY
            ELANJI GRAMA PANCHAYAT, ELANJI P.O., ERNAKULAM
            DISTRICT, PIN-686 665.

    3       JINEESH JOSE
            S/O.JOSE, PARAKANDATHIL HOUSE, ELANJI P.O.,
            MUVATTUPUZHA, ERNAKULAM DISTRICT-686 665.

    4       JOSE
            PARAKANDATHIL HOUSE, ELANJI P.O.,
            MUVATTUPUZHA, ERNAKULAM DISTRICT-686 665

            BY ADV AJITH VISWANATHAN


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14287 OF 2022
                                        2




                               T.R.RAVI, J.
                      ----------------------------------------
                       WP(C) NO.14287 OF 2022
                     -------------------------------------------
                 Dated this the 20th .day of May, 2022

                              JUDGMENT

The writ petition had been filed seeking action by the

Panchayat authorities regarding construction of a building

without valid permit. The counsel for the Panchayat submits

that a stop memo has already been issued with regard to the

violation and the grievance put forward by the petitioner has

already been set right.

In the above circumstances, the writ petition is closed

recording the above submission.

Sd/-

T.R.RAVI

JUDGE

sn WP(C) NO. 14287 OF 2022

APPENDIX OF WP(C) 14287/2022

PETITIONER'S EXHIBITS

Exhibit P1 TRUE PHOTOCOPY OF THE SALE DEED NO.842/1982 DATED 30/4/1982 OF SRO, KOOTHATTUKULAM.

Exhibit P2 TRUE PHOTOCOPY OF THE LAND TAX RECEIPT DATED 25/8/2021 ISSUED BY THE ELANJI VILLAGE OFFICE.

Exhibit P3 TRUE PHOTOCOPY OF THE POSSESSION CERTIFICATE DATED 7/10/2021 ISSUED BY THE ELANJI VILLAGE OFFICER.

Exhibit P4 TRUE PHOTOCOPY OF THE COMPLAINT DATED 25/8/2021 PREFERRED BY THE PETITIONER BEFORE THE 2ND RESPONDENT.

Exhibit P5 TRUE PHOTOCOPY OF THE LETTER DATED 26/8/2021 ISSUED BY THE 2ND RESPONDENT.

Exhibit P6 TRUE PHOTOCOPY OF THE APPLICATION WITH COVERING LETTER DATED 4/9/2021 PREFERRED BY THE PETITIONER BEFORE THE TAHSILDAR, LAND RECORDS, MUVATTUPUZHA.

Exhibit P7 TRUE PHOTOCOPY OF THE JUDGMENT DATED 28/10/2021 IN W.P.(C).NO.23470/2021 OF THIS HON'BLE COURT.

Exhibit P8 TRUE PHOTOCOPY OF THE APPLICATION DATED 15/12/2021 PREFERRED UNDER RIGHT TO INFORMATION ACT BEFORE PUBLIC INFORMATION OFFICER OF THE 1ST RESPONDENT PANCHAYAT.

Exhibit P9 TRUE PHOTOCOPY OF THE LETTER DATED 11/1/2022 ISSUED BY THE PUBLIC INFORMATION OFFICER OF THE 1ST RESPONDENT PANCHAYAT.

RESPONDENT'S EXHIBITS      :     NIL

               //TRUE COPY//               PA TO JUDGE