Dr. Prathibha. K vs V.P. Joy, Ias
2022 Latest Caselaw 5400 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
       THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
   FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                  CON.CASE(C) NO. 790 OF 2022
 AGAINST THE JUDGMENT IN WP(C) 14291/2021 OF HIGH COURT OF
                                KERALA
PETITIONER/PETITIONER IN THE W.P.(C):

            DR. PRATHIBHA. K.,
            AGED 34 YEARS, D/O.BHASKARAN,
            KOTHAYAMATTIL HOUSE, MADATHIL ROAD,
            TANUR P.O., MALAPPURAM DISTRICT, PIN - 676 302
            WORKING AS ASSISTANT SURGEON, TANALUR
            FAMILY HEALTH CENTRE, MALAPPURAM.

            BY ADV R.GOPAN



RESPONDENT/1ST RESPONDENT IN W.P.(C):

            V.P.JOY, I.A.S.,
            (AGE AND FATHER'S NAME NOT KNOWN TO THE
            PETITIONER),
            CHIEF SECRETARY, GOVERNMENT OF KERALA,
            SECRETARIAT, THIRUVANANTHAPURAM- 695 001.




            SMT.DEEPA NARAYANAN, SR.GOVERNMENT PLEADER




     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION    ON   20.05.2022,    THE     COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 CONT.CASE(C) 790 OF 2022
          IN
WP(C) NO. 14291 OF 2021           2




                   P.V.KUNHIKRISHNAN, J.
                  ==================
                 Cont. Case (C) No. 790 of 2022
                                in
                   W.P.(C) No.14291 of 2021
                  ==================
               Dated this the 20th day of May, 2022



                           JUDGMENT

When this Contempt case came up for consideration,

the learned Government Pleader submits that the directions

have already been complied.

2. A copy of Government Order G.O.

(Ms)No.93/2022/HOME dated 07.05.2022 is made available.

3. The learned counsel appearing for the petitioner

submitted that the same is not received by him.

4. The learned Government Pleader submits that she

will give a copy of the same to the counsel for the CONT.CASE(C) 790 OF 2022 IN

petitioner.

In the light of the submission of the learned

Government Pleader, this Contempt Case (C) is closed.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DSV/20.05.2022 CONT.CASE(C) 790 OF 2022 IN

APPENDIX OF CON.CASE(C) 790/2022

PETITIONER'S ANNEXURES:

Annexure-1 CERTIFIED COPY OF JUDGMENT IN WPC NO.

14291/2021 DATED 21.10.2021 PASSED BY THIS HONOURABLE COURT.

Annexure-2 COPY OF ORDER IN I.A. NO. 1/2021 IN W.P.

(C) NO. 14291/2021 DATED 4.1.2022 PASSED BY THIS HONOURABLE COURT.

RESPONDENT'S ANNEXURES: NIL]