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Dr.V.C.James vs Deputy Tahasildar
2022 Latest Caselaw 5378 Ker

Citation : 2022 Latest Caselaw 5378 Ker
Judgement Date : 20 May, 2022

Kerala High Court
Dr.V.C.James vs Deputy Tahasildar on 20 May, 2022
WP(C) NO. 4586 OF 2015            1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
       FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                          WP(C) NO. 4586 OF 2015
PETITIONER/S:

               DR.V.C.JAMES
               AGED 62 YEARS
               S/O.VARGHESE, PROPRIETOR SUKHODAYAM AYURVEDIC
               PHARMACEUTICALS & HOSPITALS, KANJIRAPPALLY P.O.,
               KOTTAYAM-686507.

               BY ADV SRI.AYPE JOSEPH



RESPONDENT/S:

      1        DEPUTY TAHASILDAR
               REVENUE RECOVERY, KERALA FINANCIAL CORPORATION,
               KOTTAYAM-686507.

      2        KERALA FINANCIAL CORPORATION
               M.C.ROAD, NEAR YMCA, KOTTAYAM DISTRICT-686001.

      *3       KERALA STATE FINANCIAL ENTERPRISES
               HEAD OFFICE, THRISSUR - 680 020.

      *4       CANARA BANK
               CENTRAL JUNCTION, CHANGANASSERRY - 686 538.
               ADDL.RESPONDENTS 3 AND 4 IMPLEADED AS PER ORDER DATED
               30.3.2015 IN IA NO 4346/15

      5        DEPUTY TAHASILDAR RR
               KANJIRAPPILLY TALUK, KANJIRAPPILLY - 686 507.
               ADDL.RESPONDENT 5 IMPLEADED AS PER ORDER DATED
               11.8.2015 IN IA NO 11754/2015 IN THE WPC

               BY ADVS.
               SRI.MANU RAMACHANDRAN, SC, KSFE LTD.
               SRI.K.JAJU BABU (SR.)
               SRI.BABU VARGHESE SR.
 WP(C) NO. 4586 OF 2015            2


               SRI.K.JAJU BABU SR.
               SRI.ALEXANDER.C.V., SC, KERALA STATE FINANCIAL
               ENTERPRISES
               SMT.M.U.VIJAYALAKSHMI, SC, KERALA FINANCIAL
               CORPORATION
               DHANYA P.ASHOKAN
               SHRI.M.R.VENUGOPAL, SC, KFC



OTHER PRESENT:

               SRI.ARUN SEBASTIAN, SC(KFC)




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 4586 OF 2015               3




                         P.V.KUNHIKRISHNAN, J
                   --------------------------------------------
                       W.P.(C.) No. 4586 of 2015
                      --------------------------------------
                  Dated this the 20th day of May, 2022


                                 JUDGMENT

The counsel for the petitioner submitted that the matter is

settled with the 2nd respondent and time is given for payment

by the 2nd respondent. In the light of the same, the counsel for

the petitioner submitted that the writ petition can be closed.

Therefore, this writ petition is closed.

SD/-

P.V.KUNHIKRISHNAN JUDGE SKS

APPENDIX OF WP(C) 4586/2015

PETITIONER EXHIBITS

EXHIBIT-P1: TRUE COPY OF THE APPLICATION FILED BEFORE KELSA DATED 11/06/2014.

EXHIBIT-P2: TRUE COPY OF THE PROCEEDINGS IN FILE NO.2374 OF 2014 PENDING BEFORE THE KERALA STATE LEGAL SERVICES AUTHORITY, KOCHI.

EXHIBIT-P3: TRUE COPY OF THE SALE NOTICE BEARING NO.K-9/2009 DATED 01/01/2015 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT-P4: TRUE COPY FO THE REPRESENTATION DATED 02.02.2015 PREFERRED TO THE 1ST RESPONDENT.

EXHIBIT-P5: TRUE COPY FO THE REPRESENTATION PREFERRED BEFORE THE 1ST RESPONDENT DATED 01/01/2015.

EXHIBIT-P6: TRUE COPY OF THE COMMUNICATION DATED 19/01/2015 BEARING NO.KFC/KTM/050182800/1080/2015 ISSUED BY THE 2ND RESPONDENT.

EXT.C1 TRUE COPY OF THE VALUATION REPORT DATED 13.7.2015 WITH RESPECT TO THE BUILDINGS IN PROPERTIES ATTACHED BY THE KERALA FINANCIAL CORPORATION PREPARED BY SRI.V.SANKARANARAYANAN, APPROVED VALUER

EXT.C2 TRUE COPY OF THE VALUATION REPORT DATED 13.7.2015 WITH RESPECT TO THE ONE OF THE BUILDINGS IN PROPERTIES ATTACHED BY THE CANARA BANK PREPARED BY SRI.V.SANKARANARAYANAN, APPROVED VALUER

EXT.C3 TRUE COPY OF THE COMMUNICATION NO.152/15 DATED 15.6.2015 ISSUED BY THE SUB-REGISTRAR, KANJIRAPALLY

EXT.C4 TRUE COPY OF THE FIELD SKETCH IN SY.NO. 21 OF THE KANJIRAPALLY VILLAGE

EXT.C5 TRUE COPY OF THE VALUATION REPORT DATED 15.2.2016 PREPARED BY SRI.V.SANKARANARAYANAN, APPROVED VALUER

RESPONDENT'S EXHIBITS : NIL

 
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