Cochin Exports Processing Zone ... vs State Of Kerala
2022 Latest Caselaw 5356 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
    FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
                    WP(C) NO.10159 OF 2022
PETITIONER :-

          COCHIN EXPORTS PROCESSING ZONE INDUSTRIES
          ASSOCIATION, COCHIN, PLOT NO 13,
          CSEZ FACILITY CENTRE, 1ST FLOOR, CSEZ P.O,
          KAKKANAD, KOCHI-682 037, REPRESENTED BY ITS
          SECRETARY ANILKUMAR P.C, AGED 60 YEARS,
          S/O LATE P.N CHANDRASENAN, RESIDING AT KAVYANJALI,
          SWEET HOMES ROAD, NEAR N.G.O QUARTERS ROAD,
          THRIKKAKARA, KOCHI-682 021.

         BY ADVS.
         J.KRISHNAKUMAR
         P.V.THOMAS
         LEENU ANANDHAN


RESPONDENTS :-

    1     STATE OF KERALA
          REPRESENTED BY THE CHIEF SECRETARY,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.

    2     THE DISTRICT POLICE CHIEF,
          KOCHI CITY, (COMMISSIONER OF POLICE) 15TH FLOOR,
          REVENUE TOWER, ERNAKULAM-682 011

    3     THE ASSISTANT COMMISSIONER OF POLICE,
          THRIKKAKARA, KAKKANAD, KOCHI-682 030.

    4     THE CIRCLE INSPECTOR OF POLICE (SHO),
          KALAMASSERY POLICE STATION, ERNAKULAM-682 039

    5     THE SUB INSPECTOR OF POLICE,
          THRIKKAKARA POLICE STATION, THRIKKAKARA,
          KAKKANAD, KOCHI-682 030.

    6     THE DEVELOPMENT COMMISSIONER,
          COCHIN SPECIAL ECONOMIC ZONE, CSEZ P.O.,
          KAKKANAD-682 037

    7     THE SECURITY OFFICER,
          COCHIN SPECIAL ECONOMIC ZONE, CSEZ P.O.,
          KAKKANAD-682 037
 WP(C) NO.10159 OF 2022

                                 -: 2 :-

     8       THE CSEZ WORKERS ASSOCIATION (CITU),
             REPRESENTED BY ITS GENERAL SECRETARY,
             COCHIN SPECIAL ECONOMIC ZONE, CSEZ P.O.,
             KAKKANAD-682 037

     9       BIJUMON,
             CONVENOR, JOINT COUNCIL OF TRADE UNIONS,
             COCHIN SPECIAL ECONOMIC ZONE, CSEZ P.O.,
             KAKKANAD-682 037

           BY SRI.T.K.SHAJAHAN, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   20.05.2022,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.10159 OF 2022

                                -: 3 :-


                             JUDGMENT

Dated this the 20th day of May, 2022

It is submitted that the purpose for which the protection was

sought for is already over. The learned Government Pleader

submits that adequate protection had been granted by the 5 th

respondent and that there is no untoward incident. The said

submission is recorded. The writ petition is closed as infructuous.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/25.5.2022