Citation : 2022 Latest Caselaw 5330 Ker
Judgement Date : 20 May, 2022
CON.CASE(C) NOS.945 OF 2020
& 299 OF 2021 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V
FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944
CON.CASE(C) NO. 945 OF 2020
AGAINST THE JUDGMENT IN WP(C) NO.14547/2019 OF HIGH COURT OF
KERALA
PETITIONER/S:
1 SACHIN GEORGE
AGED 20 YEARS
S/O GEORGE ALEXANDER, SHALOM VILLA, MENAMKULLOM,
KAZHAKOOTOM P.O.,THIRUVANANTHAPURAM.
2 BODHAN D SILVA
AGED 20 YEARS
S/O VICTOR D SILVA, KRIPA, HOUSE NO.4, PARVATHY
GARDENS, NEAR RAILWAY STATION, KAZHAKOOTOM,
THIRUVANANTHAPURAM.
3 GOWTHAM KRISHNAN G
AGED 20 YEARS
S/O GOPAKUMAR M.N., MOHASADANAM, UMPIDI P.O.,
THOTTACKADU.
4 BIBIN JAMES
AGED 20 YEARS
S/O N.C.JOSEPH, THEKKEKARA (H), THOTTAKADU P.O.,
KOTTAYAM.
5 ALEN ABRAHAM GEORGE
AGED 19 YEARS
S/O GEORGE ABRAHAM, VALLIYARA PUTHENPURAYIL,
KUMARAKOM P.O., KOTTAYAM
6 K. ADARSH NAG
AGED 18 YEARS
S/O SUBHA, MBRA 99B, AMMA, BALAKRISHNA MENON ROAD,
EDAPPALLY P.O., KOCHI.
7 ABI SEBASTIAN
AGED 19 YEARS
S/O. SEBASTIAN DANIEL, PALUVILAYIL HOUSE,
KOIVILA P O, KOLLAM.
8 BADUSHA JALAL
AGED 19 YEARS
S/O. JALAL P H, PADINAREVATTOM HOUSE, PERUMATTOM,
PUTHUPADY PO, MUVATTUPUZHA.
CON.CASE(C) NOS.945 OF 2020
& 299 OF 2021 2
9 JEEVAN C PAUL
AGED 20 YEARS
S/O. C.C. PAULOSE, CHELACHUVATTIL HOUSE,
THIRUVANIYOOR P.O, PUTHENCRUZ, ERNAKULAM.
10 ANAGA S ANAND,
AGED 20 YEARS,
D/O. N.B. SIVAND, ANANDA BHAVAN HOUSE, TAGORE NAGAR,
MUVATTUPUZHA.
11 KISHORE KURIAKOSE
AGED 18 YEARS
S/O KURIAKOSE P.A, PADINJAREKUDIYI (H), IDUKKI
DISTRICT, RAJAKUMARY P.O., RAJAKUMARY.
12 BERIN JOHN
AGED 20 YEARS
D/O P.A.JOHN, PULIKKOTTIL(H), EZHAKKARANDU (S.P.O),
PUTHENCRUZ (VIA), ERNAKULAM.
13 HASHIR BIN ABDUL AZEEZ,
AGED 20 YEARS
D/O ABDUL AZEEZ, CHETTIYANTHODIKA (H), MALAPPURAM
DISTRICT, AMBARAMBALAM P.O., KOOTTAMPARA.
14 SYAMA SASIDHARAN
AGED 19 YEARS
D/O B.SASIDHARAN, THOOMBIL SYAMA BHAVAN, EZHAMATTOOR,
P.O.EZHUMATTUR.
15 SREEKUTTY RADHAKRISHNAN
AGED 19 YEARS
D/O USHA RADHAKRISHNAN, PAPPANAMSSERIL(H),
EZHAKKANAD (PO), PUTHENCRUZ (VIA)ERNAKULAM
16 ASHILY M J
AGED 18 YEARS
S/O JOSEPH VARGHESE, MUNDAPPALLY (H),
MARAMPALLY P.O.,ALUVA, ERNAKULAM.
17 NASHIDHA K A
AGED 19 YEARS
D/O AYOOB M.A, KUZHIYIL (H), MAARAMPILLY P.O.,
ALUVA, ERNAKULAM.
18 ASHIKLAL K L
AGED 18 YEARS
S/O. LALU K.S., KOTTANGANATTU HOUSE, EZHUPUNNA P O,
CHERTHALA.
19 ABY P SKARIAH
AGED 19 YEARS
S/O. SKARIAH P.M, PATHIYIL HOUSE,
KARIMUGAL P.O.,PUTHENCRUZ, ERNAKULAM.
CON.CASE(C) NOS.945 OF 2020
& 299 OF 2021 3
20 ATHULYA M.D.
AGED 19 YEARS
D/O. DHARMAJI M.V, MARUTHANIYIL HOUSE, KONDOOR,
AEUVITHURA P O, ERATTUPETTA.
21 ANAKHA G
AGED 19 YEARS
D/O. ASHOKAN T.S, PADINJATHARAYIL HOUSE,
KARIPPADOM P O, THALAYOLAPARAMBU.
22 HABEEB RAHMAN S
AGED 20 YEARS
S/O SIDDIQUE P.O.,ATTIYIL KAMBIVILAPPU,
KAKKAXHOM P.O., AMBALAPPUZHA, ALAPPUZHA.
23 ABIN BINOY
AGED 19 YEARS
S/O BINOY JOSEPH, NADACKAL (H), PAZHAYARIKANDOM P.O,
PAZHAYARIKANDOM, IDUKKI
24 CHINDHU RAJENDRAN
AGED 21 YEARS
D/O N.RAJENDRAN, MALLASSERIL(H), THEKUMBHAGUM,
TRIPUNITHURA.
25 NIRMAL GEORGE,
AGED 20 YEARS
S/O. C. D. GEORGE, CHULLIKKADU (H), VARAPPUZHA P.O.,
ERNAKULAM
26 AARON STEFIN SAJEEV
AGED 18 YEARS
S/O. SAJEEV KUMAR, CHIRAVILA HOUSE, PERAYAM,
MULAVANA P O, KOLLAM.
27 ANEETA SOLAMAN
AGED 20 YEARS
D/O. SOLAMAN P.R, PURATHEZHATHU HOUSE, PAMBAIMOOLA,
NORTH EDAKOCHI.
28 VINEETA SAMSON
AGED 20 YEARS
D/O.K.S. SAMSON, KAPPITHAN PARAMBIL HOUSE,
MUNDAMVELI, KOCHI.
29 ATHUL S.U,
AGED 19 YEARS
S/O UNNIKRISHNAN S.P, SNAKARAYIL (H),KEDAMANGALAM,
N.PARAVUR, ERNAKULAM.
30 ALEENA BABY
AGED 20 YEARS, PETITIONER NO.31 IN W.P.(C)
D/O. BABY, THAGAKDIYIL HOUSE, MAMALAKKANDAM P O,
KUTTAMPUZHA.
31 VISHNU K A
AGED 19 YEARS, PETITIONER NO.33 IN W.P.(C)
S/O. JIJA, KEEZCHIRAKALAM HOUSE, KARUMALLOOR P O.
CON.CASE(C) NOS.945 OF 2020
& 299 OF 2021 4
32 MAISA SALEEM
AGED 19 YEARS, PETITIONER NO.35 IN W.P.(C)
S/O. SALIM A, M.S. VILLA, TKM COP PEROOR, KARICODE,
KOLLAM.
33 SHIFNA V.S
AGED 20 YEARS, PETITIONER NO.36 IN W.P.(C)
D/O. MOHAMMED SIYAD, VELAMPARAMBIL HOUSE, KOCHUKADAV,
ERAVATHOOR P O, MALA VIA THRISSUR.
34 SAM SUNIL
AGED 19 YEARS, PETITIONER NO.37 IN W.P.(C)
S/O. SUNIL K SAMUEL, KAKKRIYIL HOUSE, ARTHUNKAL P O,
CHERTHALA, ALAPPUZHA.
35 DON BOSCO
AGED 19 YEARS, PETITIONER NO.38 IN W.P.(C)
S/O SEBASTIAN P.C, PALLIKATHYIL (H), ARTHUNKAL P.O.,
CHERTHALA, ALAPUZHA.
36 ASWANI E.S
AGED 19 YEARS, PETITIONER NO.39 IN W.P.(C)
D/O. SREEKUMAR E.N, ADAPATTU HOUSE,
SOUTH VAZHAKKULAM P O, ALUVA-5.
37 DAISE THANKACHAN
AGED 19 YEARS, PETITIONER NO.41 IN W.P.(C)
S/O. THANKACHA P J, PUTHUPPARAMBIL HOUSE,
MOONILAVU P O, VAKAKKADU.
38 SHEFIN TOMY M.T,
AGED 19 YEARS, PETITIONER NO.42 IN W.P.(C)
S/O.TOMY M.A, MUTHUKAYIL HOUSE, ELAMKULAM,
KALOOR P O, ERNAKULAM.
39 NIJU SAM
AGED 20 YEARS, PETITIONER NO.43 IN W.P.(C)
S/O. SAMKUTTY S, SAJIMANDIRAM, ODANAVATTOM P O,
KOTTARAKKARA, KOLLAM.
40 KRISHNAPRIYA P.R
AGED 19 YEARS, PETITIONER NO.44 IN W.P.(C)
D/O. RADHAKRISHNAN P.V, PALLATH HOUSE, NEEHOOR P O,
PIRAVOM, ERNAKULAM.
41 FEBINA NASAR
AGED 19 YEARS, PETITIONER NO.46 IN W.P.(C)
D/O. NASAR C.A, CHAMAKKADY HOUSE, PONJASSERY P O,
PERUMBAVOOR, ERNAKULAM.
42 FARSANA S.N.
AGED 19 YEARS, PETITIONER NO.48 IN W.P.(C)
D/O. NOORUDHEEN S.A, SASIDUKUDY HOUSE, MARMPILLY P O,
KAIPOORIKARA, ERNAKULAM.
CON.CASE(C) NOS.945 OF 2020
& 299 OF 2021 5
43 MATHEW A KURIAN
AGED 20 YEARS, PETITIONER NO.32 IN W.P.(C)
S/O. KURIAN, AMBAZHABALIL HOUSE, KRHIKAPPALLY P O,
ALAPPUZHA.
BY ADV SHERLY THOMAS
RESPONDENT/S:
MR. T.R. SHAMSUDEEN, CHAIRMAN, THE COCHIN INSTITUTE OF SCIENCE AND TECHNOLOGY ETTAPPALLY, MANNATHOOR P.O., MUVATTUPUZHA, ERNAKULAM DISTRICT, PIN 686 723,
PRESENT ADDRESS, MR. T.R. SHAMSUDEEN, AGED 30 YEARS, S/O.MR. K. RAHEEM, 1C7/24F, THOPPILTHODI HOUSE, CHERUR DESOM, VIYYUR VILLAGE, THRISSUR TALUK, CHERUR P O, THRISSUR-680008. BY ADVS.
SRI.ANOOP.V.NAIR SHRI.NIKITHA ANTONY
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C) NOS.945 OF 2020
IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V FRIDAY, THE 20TH DAY OF MAY 2022 / 30TH VAISAKHA, 1944 CON.CASE(C) NO. 299 OF 2021 AGAINST THE JUDGMENT IN WP(C) NO.15212/2019 OF HIGH COURT OF KERALA
PETITIONER/PETITIONERS IN WPC :
1 URMILA GOPAN
AGED 19 YEARS
D/O GOPAKUMAR, KAILAS BHAVAN, VYTILLA P.O., ERNAKULAM-682 019.
2 SAJIDH K.S, AGED 18 YEARS, PETITIONER NO.31 IN WPC S/O.SUBAIR K.A., KANDATHIN KARAYIL HOUSE, KARIMANOOR P.O., IDUKKI - 685 581.
3 ANANDAKRISHNAN S, AGED 19 YEARS, PETITIONER NO.43 IN WPC S/O SAJU BHARATHAN, EVOOR NORTH, CHEPPADU P.O., ALAPPUZHA-690 507.
4 JOSNAMOL, AGED 19 YEARS, PETITIONER NO.13 IN WPC D/O JOSE JOSE PETER, KODUVELIPARAMBIL HOUSE, NEAR ASSISSI, ALUVA P.O.,ERNAKULAM-683 101.
5 ABHIJITH P.S. AGED 19 YEARS, PETITIONER NO.16 IN WPC S/O SAJEEV P.K.,PARACHALIL HOUSE, KOMBANAD P.O.,ERNAKULAM-683 546.
6 ANSIL H, AGED 19 YEARS, PETITIONER NO.17 IN WPC S/O HANEEFA K.M., KODIYANTHATTU HOUSE, MANNANCHERRY P.O., ALAPPUZHA-688 538.
7 SHALIMA JOY, AGED 19 YEARS, PETITIONER NO.22 IN WPC D/O JOY THOMAS, CHAKKALACKAL HOUSE, HOUSE NO 8/1803, CHULLICKAL, COCHIN-682 005.
8 AARYAN RAJ, AGED 19 YEARS, PETITIONER NO.25 IN WPC S/O G.RAJENDRAN NAIR, CHAITHRAM HOUSE, MATHILAKAM, CHERTHALA P.O., ALAPPUZHA-688 524. CON.CASE(C) NOS.945 OF 2020
9 LEOBA YEDHUKULAN, AGED 19 YEARS, PETITIONER NO.34 IN WPC D/O K.V.YEDHUKULAN,KALLUVEETTIL, ANANDAPURAM, KOMBARA, KOCHI-682 018.
10 BLESSEN BABU, AGED 20 YEARS, PETITIONER NO.38 IN WPC S/O BABU DANIEL, DENSON COTTAGE, PULIYOOR P.O.,CHENGANNUR, ALAPPUZHA-689 510.
11 SOORAJ SANIL, AGED 19 YEARS, PETITIONER NO.44 IN WPC S/O SANIL KUMAR, VINAYAKA BHAVAN, NEELESWARAM P.O., KOTTARAKKARA-691 505.
12 MEEREENA MARIAM JIBU, AGED 20 YEARS, PETITIONER NO.45 IN WPC D/O JIBU JOSE, PADAYATHU PUTHAN VEEDU, PARACODE P.O.,ADOOR, PATHANAMTHITTA 13 VISHAL P.R, AGED 18 YEARS, PETITIONER NO.46 IN WPC S/O A.R.RAJENDRAN NAIR, PAMPA HOUSE, MELPADAM P.O.,MANNAR, ALAPPUZHA-689 627.
14 ANITH ANIL, AGED 19 YEARS, PETITIONER NO.47 IN WPC S/O ANIL KUMAR, AISWARYA HOUSE, CHALANCHERRY ROAD, THEVARA, COCHIN-682 013.
15 ANN MARY K.A, AGED 18 YEARS, PETITIONER NO.53 IN WPC D/O ANJILOSE MARTIN K.S, KALLUPURAKKAL HOUSE, KOONAMMAVU P.O. ERNAKULAM-683 518.
16 ANZAR RAHIM, AGED 20 YEARS, PETITIONER NO.57 IN WPC S/O ABDUL RAHIM, KANDANKERIL HOUSE, MALAMEL BHAGOM, ALAPPUZHA-690 572.
17 NISHIN K.K, AGED 22 YEARS, PETITIONER NO.59 IN WPC S/O SADANANDAN K.K, KUZHIKKADAN KUNNETH, KANNADIPOYIL P.O.,BALUSSERY, KOZHIKODE-673 612.
18 THOMAS KURIKAOSE, AGED 19 YEARS, PETITIONER NO.60 IN WPC S/O T.T.KURIAKOSE, VALLAMKUZHIYIL HOUSE, KOOTHATTUKULAM P.O.,ERNAKULAM-686 662.
19 JAYASREE P, AGED 18 YEARS, PETITIONER NO.61 IN WPC D/O PANDI P, CHITTATHUKATTIL HOUSE, EDAYAPPURAM, ALUVA P.O.,ERNAKULAM-683 101. CON.CASE(C) NOS.945 OF 2020
20 KARTHIK RETHEESH, AGED 20 YEARS, PETITIONER NO.58 IN WPC S/O RETHEESH KUMAR, RETHEESH BHAVANAM, THRIKKUNNAPUZHA P.O.,PATHIYANKARA, ALAPPUZHA-690 515.
21 MUSHTHAQ MOHAMMED, AGED 19 YEARS, PETITIONER NO.32 IN WPC S/O MOHAMMED, NOORA MANZIL, VANDANAM P.O.,ALAPPUZHA 22 REJO THOMAS KADUKKARA, AGED 19 YEARS, PETITIONER NO.23 IN WPC S/O THOMAS GEORGE, KADUKKARA HOUSE, VENMONY P.O., CHENGANNUR-689 507.
23 DON JOSEPH, AGED 25 YEARS, PETITIONER NO.40 IN WPC S/O JOSEPH JOHN, KOIPURAM HOUSE, KURISUMOOD P.O., CHANGANACHERRY, KOTTAYAM DISTRICT 24 AJAY KRISHNA, AGED 19 YEARS, PETITIONER NO.41 IN WPC S/O MANOJ KUMAR, THADAHIL HOUSE, THULAPPALLY P.O., NARANAMTHODU, PATHANAMTHITTA-686 510.
25 SANJAI S, AGED 19 YEARS, PETITIONER NO.4 IN WPC S/O SURESH, SUBASH, KUNDATHIL HOUSE, MANNANCHERRY, ALAPPUZHA-683 110 26 MUHAMMED MUHSIN, AGED 20 YEARS, PETITIONER NO.27 IN WPC S/O MUJEEDB T.K, THOTTIPARAMBIL HOUSE, VENGALLUR P.O., THODUPUZHA, IDUKKI DIST 27 ABHISHEK M.R, AGED 19 YEARS, PETITIONER NO.30 IN WPC S/O RAJESH M.R, MAYILENNAKUZHIL HOUSE, MULANTHURUTHY P.O., ERNAKULAM-682 314.
28 THANSEEM RASHEED AGED 21 YEARS, PETITIONER NO.31 IN WPC S/O RASHEED U, CHEERAMATH HOUSE, KANNAMPALLY BHAGOM, KAYAMKULAM P.O., ALAPPUZHA-690 502.
29 MOHAMMED SANJIND SIRAJ AGED 20 YEARS, PETITIONER NO.36 IN WPC S/O C.V.SIRAJ, RAHMAN COTTAGE, MUNDOK, MAHE, PIN-673 310.
BY ADV SHERLY THOMAS CON.CASE(C) NOS.945 OF 2020
RESPONDENT/RESPONDENT NO.3 :
T.R.SHAMSUDHEEN CHAIRMAN, THE COCHIN INSTITUTE OF SCIENCE AND TECHNOLOGY, ETTAPALLY, MANNATHOOR P.O.,MUVATUPUZHA, ERNAKULAM-686 723.
PRESENT ADDRESS.
MR. T.R.SHAMSUDEEN, AGED 30 YEARS, S/O MR K .RAHEEM, 1C7/24 F, THOPPIL THODI HOUSE, CHERUR DESOM, VIYYUR VILLAGE, THRISSUR TALUK, CHERUR P.O., THIRSSUR-680 008.
BY ADV SMT.K.N.RAJANI
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR ADMISSION ON 20.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
CON.CASE(C) NOS.945 OF 2020
JUDGMENT
When these contempt cases were taken up, Smt. Sherly Thomas, the
learned counsel appearing for the petitioners, submitted that the certificates of
the students have been handed over and that the petitioners have no further
grievances.
The above submission is recorded and these Contempt Cases (C) are
closed.
Sd/-
RAJA VIJAYARAGHAVAN V JUDGE NS CON.CASE(C) NOS.945 OF 2020
APPENDIX OF CON.CASE(C) 945/2020
PETITIONER(S) ANNEXURES :
ANNEXURE A1 THE CERTIFIED COPY OF JUDGMENT OF THIS HON'BLE COURT DATED 31.05.2019 IN WP(C) NO. 14547 OF 2019.
ANNEXURE A2 CERTIFIED COPY OF THE JUDGMENT OF HON'BLE HIGH COURT DATED 09.07.2019 IN WRIT APPEAL NO.1363 OF 2019 IN WPC NO. 14547 OF 2019. ANNEXURE 3 A TRUE COPY OF THE STATEMENT PRODUCED BY THE RESPONDENT AT THE TIME OF MEDIATION. ANNEXURE 4 A TRUE COPY OF ACKNOWLEDGEMENT RECEIPT OF JISIN JIJO BY RETURNING CERTIFICATES ANNEXURE 5 A TRUE COPY OF ACKNOWLEDGMENT RECEIPT OF MR. YEDUKRISHANA M GOPI BY RETURNING CERTIFICATES ANNEXURE 6 A TRUE COPY OF ACKNOWLEDGMENT RECEIPT OF JAISON THOMAS BY RETURNING CERTIFICATES ANNEXURE 7 A TRUE COPY OF NOTICE ISSUED BY ONE OF THE COLLEGES DEMANDING ORIGINAL CERTIFICATE ANNEXURE 8 A TRUE COPY OF MASS PETITION TO THE REGISTRAR OF APJ ABDUL KALAM TECHNOLOGIES UNIVERSITY ABOUT RESPONDENT ILLEGALLY WITHHOLDING CERTIFICATE OF PETITIONERS. ANNEXURE 9 A TRUE COPY OF MASS PETITION ADDRESSED TO THE DISTRICT COLLECTOR.
RESPONDENT(S) ANNEXURES : NIL CON.CASE(C) NOS.945 OF 2020
APPENDIX OF CON.CASE(C) 299/2021
PETITIONER(S) ANNEXURES :
ANNEXURE 3 A TRUE COPY OF THE STATEMENT PRODUCED BY THE RESPONDENT AT THE TIME OF MEDIATION. ANNEXURE 4 A TRUE COPY OF ACKNOWLEDGEMENT RECEIPT OF MR. JISIN BY RETURNING CERTIFICATES ANNEXURE 5 A TRUE COPY OF ACKNOWLEDGMENT RECEIPT OF MR. YEDUKRISHANA M GOPI BY RETURNING CERTIFICATES ANNEXURE 6 A TRUE COPY OF ACKNOWLEDGMENT OF JAISON THOMAS BY RETURNING CERTIFICATES ANNEXURE 7 A TRUE COPY OF NOTICE ISSUED BY ONE OF THE COLLEGES DEMANDING ORIGINAL CERTIFICATE ANNEXURE 8 A TRUE COPY OF MASS PETITION TO THE REGISTRAR OF APJ ABDUL KALAM TECHNOLOGIES UNIVERSITY ABOUT RESPONDENT ILLEGALLY WITHHOLDING CERTIFICATE OF PETITIONERS. ANNEXURE 9 A TRUE COPY OF MASS PETITION ADDRESSED TO THE DISTRICT COLLECTOR.
ANNEXURE 10 A PEN DRIVE CONTAINING TELEPHONIC CONVERSATION RESPONDENT'S PERSONAL STAFF, MR.RENJU WITH ONE OF THE STUDENT DEMANDING MONEY TO RETURN CERTIFICATES. RESPONDENT(S) ANNEXURES : NIL
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