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Anilkumar vs The Addl/Joint/Deputy/ ...
2022 Latest Caselaw 5298 Ker

Citation : 2022 Latest Caselaw 5298 Ker
Judgement Date : 17 May, 2022

Kerala High Court
Anilkumar vs The Addl/Joint/Deputy/ ... on 17 May, 2022
WA No.587/2022                               1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Tuesday, the 17th day of May 2022 / 27th Vaisakha, 1944
                                    WA NO. 587 OF 2022

        AGAINST JUDGMENT DATED 10.05.2022 IN WP(C) 15721/2022 OF THIS COURT

                                          ---

   APPELLANT/PETITIONER:

          ANILKUMAR, 2/435, CHANDRALAYAM VELIKKAD, MUNDUR GRAMA PANCHAYATH,
          OTTAPALAM, PALAKKAD - 678592.

    BY ADVS.M/S. HARISANKAR V. MENON, MEERA V.MENON

   RESPONDENTS/RESPONDENTS:

      1. THE ADDITIONAL/JOINT/DEPUTY/ ASSISTANT COMMISSIONER OF INCOME
         TAX/INCOME TAX OFFICER, NATIONAL FACELESS ASSESSMENT CENTRE, DELHI -
         110 001.
      2. NATIONAL FACELESS APPEAL CENTRE DELHI - 110001, REPRESENTED BY THE
         COMMISSIONER OF INCOME TAX (APPEALS).

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Ext.P1 issued by the 1st
   respondent, till the final disposal of this Writ Appeal.
        This Writ Appeal coming on for orders on 17/05/2022 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Learned counsel appearing for the respondents seeks time to place the statement on record.

List on 25/05/2022.

In the meanwhile, recovery proceedings shall be kept in abeyance.

          17/05/2022               Sd/-ANU SIVARAMAN ,JUDGE

                                   Sd/-P.G. AJITHKUMAR,JUDGE
 WA No.587/2022                                2/2




EXT.P1:COPY OF ORDER ISSUED BY THE 1ST RESPONDENT

FOR THE YEAR 2017-18, 27.02.2022.

17-05-2022 /True Copy/ Assistant Registrar

 
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