Abdul Majeed Peringamanna ... vs The Additional / Joint/ Deputy / ...
2022 Latest Caselaw 5297 Ker

WA No.588/2022                               1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                       THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Tuesday, the 17th day of May 2022 / 27th Vaisakha, 1944
                                    WA NO. 588 OF 2022

        AGAINST JUDGMENT DATED 10.05.2022 IN WP(C) 15615/2022 OF THIS COURT

                                          ---

   APPELLANT/PETITIONER:

          ABDUL MAJEED PERINGANAMANA AYDROSE,KOLLIYIL HOUSE, KUNNUKARA,
          VAYALKKARA, ERNAKULAM DISTRICT - 683 524.

    BY ADVS.M/S. HARISANKAR V. MENON, MEERA V.MENON

   RESPONDENTS/RESPONDENTS:

      1. THE ADDITIONAL / JOINT/ DEPUTY / ASSISTANT COMMISSIONER OF INCOME
         TAX / INCOME TAX OFFICER NATIONAL FACELSS ASSESSMENT CENTRE, DELHI-
         110 001.
      2. NATIONAL FACELESS APPEAL CENTRE, DELHI - 110 001, REPRESENTED BY THE
         PRINCIPAL CHIEF COMMISSIONER.
      3. THE COMMISSIONER OF INCOME TAX (APPEALS) POORNIMA BUILDINGS,
         PANAMPILLY NAGAR, ERNAKULAM, KOCHI-36.

        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay all further proceedings pursuant to Ext.P1 issued by the 1st
   respondent, till the final disposal of this Writ Appeal.
        This Writ Appeal coming on for orders on 17/05/2022 upon perusing
   the appeal memorandum, the court on the same day passed the following:
                                      ORDER

Learned counsel appearing for the respondents seeks time to place the statement on record.

List on 25/05/2022.

In the meanwhile, recovery proceedings shall be kept in abeyance.

          17/05/2022                Sd/-ANU SIVARAMAN,JUDGE

                                    Sd/-P.G. AJITHKUMAR,JUDGE
 WA No.588/2022                                  2/2

EXT.P1:COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT

FOR THE YEAR 2013-14.

17-05-2022 /True Copy/ Assistant Registrar