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Muhammed Ijaz S vs State Of Kerala By The Home ...
2022 Latest Caselaw 5296 Ker

Citation : 2022 Latest Caselaw 5296 Ker
Judgement Date : 17 May, 2022

Kerala High Court
Muhammed Ijaz S vs State Of Kerala By The Home ... on 17 May, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
                              &
          THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
   TUESDAY, THE 17TH DAY OF MAY 2022 / 27TH VAISAKHA, 1944
                  WP(CRL.) NO. 417 OF 2022
PETITIONER:

          MUHAMMED IJAZ S.
          AGED 23 YEARS
          S/o.SAKEER HUSSAIN, RESIDING AT AMINA MANZIL,
          T.C.NO.49/532, KUTHUKALLINMOODU,
          THIRUVANANTHAPURAM, THIRUVANANTHAPURAM,
          PIN - 695009
          BY ADVS.
          R.N.SANDEEP
          KEERTHI VIJAYAN
RESPONDENTS:

    1     STATE OF KERALA REPRESENTED BY THE HOME SECRETARY
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM- 695001
    2     THE DIRECTOR GENERAL OF POLICE
          POLICE HEADQUARTERS, THIRUVANANTHAPURAM -695001
    3     DISTRICT POLICE CHIEF, THIRUVANANTHAPURAM RURAL
          GW5W+6MQ, UNIVERSITY OF KERALA SENATE HOUSE
          CAMPUS, PALAYAM, THIRUVANANTHAPURAM -695033
    4     CIRCLE INSPECTOR OF POLICE, MARANALLOOR POLICE
          STATION
          PONGUMMOODU ROAD, ARUMALOOR,
          THIRUVANANTHAPURAM -695512
    5     SUB INSPECTOR OF POLICE, MARANALLOOR POLICE
          STATION
          MARANALLOOR POLICE STATION, PONGUMMOODU ROAD,
          ARUMALOOR, THIRUVANANTHAPURAM -695512
    6     ANILKUMAR C.
          RESIDING AT GREESHMAM, ESSALICODE, OORUTTAMBALAM
          P.O., THIRUVANANTHAPURAM - 695507
          V.K.SUNIL-SR.GP

     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR
ADMISSION ON 17.05.2022, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
                                2

W.P.(Crl)No.417 OF 2022




                      JUDGMENT

Anu Sivaraman, J

Learned counsel for the petitioner seeks permission to withdraw the writ petition.

Leave granted. Writ petition is dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE

Sd/-

P.G. AJITHKUMAR JUDGE PV

W.P.(Crl)No.417 OF 2022

APPENDIX OF WP(CRL.) 417/2022

PETITIONER'S EXHIBITS Exhibit P1 THE TRUE COPY OF THE COMPLAINT PREFERRED BY THE DETENU BEFORE THE 3RD RESPONDENT

 
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