Kumaran vs Satheesh
2022 Latest Caselaw 5265 Ker

OP(C) No.825/2022                                1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM


                                            PRESENT


                          THE HONOURABLE MR.JUSTICE C. JAYACHANDRAN



                    Friday, the 13th day of May 2022 / 23rd Vaisakha, 1944


                                    OP(C) NO. 825 OF 2022


             EP 181/2018 IN O.S 222/2013 OF PRINCIPAL SUB COURT, PALAKKAD.

   PETITIONER/RESPONDENT/JUDGMENT DEBTOR:

          KUMARAN, AGED 60 YEARS, S/O APPU, ERATTUCHALLA, NANDIYODE P.O.,
          PERUMATTY, CHITTUR TALUK, PALAKKAD DISTRICT- 678 534.

   RESPONDENT/PETITIONER/DECREE HOLDER:

          SATHEESH, AGED 57 YEARS, S/O KRISHNAN, KANNIMARI P.O., MOOLATHARA,
          CHITTUR TALUK, PALAKKAD DISTRICT


        OP (Civil) praying inter alia that in the circumstances stated in
   the affidavit filed along with the OP(C) the High Court be pleased to stay
   the operation and implementation of Exhibit P6 order dated 18-03-2022 in
   EP No. 181/2018 in O.S No. 222/2013 on the file of the court of the
   Principal Sibordinate Judge, Palakkad, pending disposal of the Original
   Petition (C) in the interest of justice.


        This petition coming on for admission upon perusing the petition and
   the affidavit filed in support of OP(C) and upon hearing the arguments of
   M/S BINOY VASUDEVAN & R.MANIKANTAN, Advocates for the petitioner the court
   passed the following:

                                           O R D E R

Admit.

Issue notice to the respondent by speed post.

Post after vacation for counter and hearing.

Arrest warrant, if any, pending against the petitioner shall not be executed until 06-06-2022.

                                                       Sd/- C. JAYACHANDRAN, JUDGE



13-05-2022                         /True Copy/                              Assistant Registrar
 OP(C) No.825/2022                 2/2

                      APPENDIX OF OP(C) 825/2022

Exhibit P-6         TRUE COPY OF THE ORDER DATED 19-03-2022 IN

E.P.NO.181/2018 IN O.S.NO.222/2013 ON THE FILE OF THE COURT OF THE PRINCIPAL SUB COURT, PALAKKAD.