Achu S. Kumar vs State Of Kerala
2022 Latest Caselaw 5253 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
                                     &
              THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
        FRIDAY, THE 13TH DAY OF MAY 2022 / 23RD VAISAKHA, 1944
                        WP(CRL.) NO. 396 OF 2022
PETITIONER/S:

            ACHU S. KUMAR
            AGED 17 YEARS
            S/O. SUNILKUMAR, RESIDING AT PUTHUVAL PURAYIDOM, ST.
            XAVIERS P.O, THUMBA, THIRUVANANTHAPURAM PIN 695 586
            MINOR REPRESENTED BY MATERNAL UNCLE CYRIL, S/O. LATE
            SAHAYAM, AGED 49, RESIDING AT PUTHUVAL PURAYIDOM, ST.
            XAVIERS P.O, THUMBA, THIRUVANANTHAPURAM 695 586
            BY ADV K.B.PRADEEP


RESPONDENT/S:

    1       STATE OF KERALA
            REPRESENTED BY HOME SECRETARY, SECRETARIAT,
            THIRUVANANTHAPURAM, PIN 695 001
    2       DISTRICT POLICE CHIEF
            OFFICE OF THE DISTRICT POLICE CHIEF,
            THIRUVANANTHAPURAM, PIN 695 001
    3       CIRCLE INSPECTOR (SHO)
            KAZHAKOTTAM POLICE STATION, KAZHAKOTTAM,
            THIRUVANANTHAPURAM PIN 695 582
            BY ADVS.
            ADVOCATE GENERAL OFFICE KERALA
            DIRECTOR GENERAL OF PROSECUTION(AG-10)
            P.NARAYANAN, SENIOR G.P. AND ADDL.PUBLIC PROSECUTOR()


OTHER PRESENT:

            SR.PP. DEEPA NARAYANAN


     THIS WRIT PETITION (CRIMINAL) HAVING COME UP FOR ADMISSION ON
13.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(CRL.) NO. 396 OF 2022
                                  2

                             JUDGMENT

Dated this the 13th day of May, 2022

V.G.ARUN, J

Learned counsel for the petitioner submits that as per the

newspaper reports, the detenue has been arrested and

remanded to custody in a criminal case registered against her.

This is recorded and the writ petition is closed.

Sd/-

V.G.ARUN JUDGE

Sd/-

    SJ                                            P.G. AJITHKUMAR
                                                          JUDGE

WP(CRL.) NO. 396 OF 2022

APPENDIX OF WP(CRL.) 396/2022

PETITIONER EXHIBITS Exhibit P1 TRUE COPY OF THE COMPLAINT MADE TO THE 3RD RESPONDENT UNDER WHOSE TERRITORIAL JURISDICTION THE PETITIONER AS WELL AS THE DETENUE IS RESIDING