B. Sundaran vs The Geologist
2022 Latest Caselaw 5232 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                  THE HONOURABLE MR. JUSTICE T.R.RAVI
      FRIDAY, THE 13TH DAY OF MAY 2022 / 23RD VAISAKHA, 1944
                        WP(C) NO. 14813 OF 2022
PETITIONER/S:

          B. SUNDARAN
          AGED 35 YEARS
          CHAITHANYA, VALLOM,
          NEDUVATHOOR,
          KOTTARAKKARA, , PIN - 691505

          BY ADVS.
          ENOCH DAVID SIMON JOEL
          S.SREEDEV
          RONY JOSE
          LEO LUKOSE
          SUZANNE KURIAN
          CIMIL CHERIAN KOTTALIL


RESPONDENT/S:

          THE GEOLOGIST
          DISTRICT OFFICE,
          DEPARTMENT OF MINING AND GEOLOGY,
          ASRAMAM, KOLLAM. , PIN - 691008


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 14813 OF 2022               2

                            JUDGMENT

The limited prayer sought by the petitioner in the

writ petition is for a direction to the respondent to

consider Ext.P2 application submitted by the petitioner for

renewing the quarrying permit. Government Pleader on

instructions submitted that Ext.P2 has been received and

is pending consideration.

2. In view of the above submission, this writ

petition is disposed of directing the respondent to

consider and pass orders on Ext.P2, at the earliest, at

any rate, within a period of two weeks from the date of

receipt of a copy of this judgment.

Writ Petition is disposed of.

sd/-

T.R.RAVI, JUDGE

R.AV

APPENDIX OF WP(C) 14813/2022

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE QUARRYING PERMIT DATED 09.02.2022 VALID TILL 31.03.2022 ISSUED BY THE RESPONDENT.

Exhibit P1(a) TRUE COPY OF THE CONSENT TO OPERATE DATED. 26.06.2020 VALID TILL 18.03.2023 ISSUED BY THE POLLUTION CONTROL BOARD.

Exhibit P1(b) TRUE COPY OF THE ENVIRONMENTAL CLEARANCE CERTIFICATE DATED 19.03.2020 VALID TILL 18.03.2023 ISSUED BY THE SEIAA.

Exhibit P1(c) TRUE COPY OF THE EXPLOSIVE LICENSE VALID TILL 31.03.2027.

Exhibit P1(d) TRUE COPY OF THE PANCHAYAT LICENSE VALID TILL 31.03.2023 ISSUED BY THE VILAKKUDI PANCHAYAT.

Exhibit P2 TRUE COPY OF THE APPLICATION DATED 06.04.2022 SUBMITTED BY THE PETITIONER BEFORE THE RESPONDENT FOR RENEWAL OF THE QUARRYING PERMIT.

Exhibit P2(a) TRUE COPY OF THE RECEIPT DATED 06.04.2022 FOR PAYMENT OF THE APPLICATION FEE.