Citation : 2022 Latest Caselaw 5231 Ker
Judgement Date : 13 May, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE T.R.RAVI
FRIDAY, THE 13TH DAY OF MAY 2022 / 23RD VAISAKHA, 1944
WP(C) NO. 14348 OF 2022
PETITIONER/S:
1 SAMSON MATHEW SAM, AGED 28 YEARS
S/O.SAM MATHEWS,
PULICHALUMOOTTIL HOUSE,
PAZHAVANGADI P.O., RANNI,
PATHANAMTHITTA., PIN - 689673.
2 HASANKUNHI B, AGED 40 YEARS
S/O.B.IBRAHIM BEARY,
BAGAMBILA, ANEKAL P.O.,
KODLAMOGARU, MANJESWAR,
KASARAGOD., PIN - 671322.
3 ISMAYIL C.K.
AGED 48 YEARS
S/O. MAMMADEESA C.,
CHELAKKODAN HOUSE,
NELLIKUTH, NAMBOORI POTTY P.O.,
MALAPPURAM., PIN - 679333.
BY ADVS.
MOHAMMED SADIQUE.T.A
T.H.ABDUL AZEEZ
K.P.MAJEED
K.M.MOHAMMED YUSUFF (M-1323)
RESPONDENT/S:
1 THE BAR COUNCIL OF KERALA
REPRESENTED BY ITS SECRETARY,
BAR COUNCIL BHAVAN,
ERNAKULAM, KOCHI., PIN - 682031.
2 THE BAR COUNCIL OF INDIA
REPRESENTED BY ITS SECRETARY,
21, ROUSE AVENUE, INSTITUTIONAL AREA,
NEW DELHI., PIN - 110002
BY ADV PRANOY K.KOTTARAM
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.05.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 14348 OF 2022
2
JUDGMENT
When the case was taken up today, the learned
counsel for the first respondent submitted that the request
of the petitioners have already been considered and they
can be permitted to enroll on 15.05.2022. The above
submission is recorded and the writ petition is closed.
sd/-
T.R.RAVI, JUDGE
R.AV WP(C) NO. 14348 OF 2022
APPENDIX OF WP(C) 14348/2022
PETITIONER EXHIBITS Exhibit-P1 TRUE COPY OF PASSING CERTIFICATE DATED 16.02.2022 ISSUED TO THE FIRST PETITIONER BY THE REGISTRAR (EVALUATION) OF KARNATAKA STATE LAW UNIVERSITY.
Exhibit-P1(a) TRUE COPY OF PASSING CERTIFICATE DATED 16.2.2022 ISSUED TO THE SECOND PETITIONER BY THE REGISTRAR (EVALUATION) OF KARNATAKA STATE LAW UNIVERSITY.
Exhibit-P1(b) TRUE COPY OF PASSING CERTIFICATE DATED 16.2.2022 ISSUED TO THE THIRD PETITIONER BY THE REGISTRAR (EVALUATION) OF KARNATAKA STATE LAW UNIVERSITY.
Exhibit-P2 TRUE COPY OF THE PROVISIONAL CERTIFICATE DATED 25.10.2021 ISSUED TO THE FIRST PETITIONER BY THE REGISTRAR (EVALUATION) OF KARNATAKA STATE LAW UNIVERSITY.
Exhibit-P2(a) TRUE COPY OF PROVISIONAL CERTIFICATE DATED 25.10.2021 ISSUED TO THE SECOND PETITIONER BY THE REGISTRAR (EVALUATION) OF KARNATAKA STATE LAW UNIVERSITY.
Exhibit-P2(b) TRUE COPY OF PROVISIONAL CERTIFICATE DATED 25.10.2021 ISSUED TO THE THIRD PETITIONER BY THE REGISTRAR (EVALUATION) OF KARNATAKA STATE LAW UNIVERSITY.
Exhibit-P3 TRUE COPY OF RELEVANT PAGE OF APPLICATION DATED 4.4.2022 OF THE FIRST PETITIONER TO THE BAR COUNCIL OF KERALA.
Exhibit-P3(a) TRUE COPY OF RELEVANT PAGE OF APPLICATION DATED 4.4.2022 OF THE SECOND PETITIONER TO THE BAR COUNCIL OF KERALA.
Exhibit-P3(b) TRUE COPY OF RELEVANT PAGE OF APPLICATION DATED 4.4.2022 OF THE THIRD PETITIONER TO THE BAR COUNCIL OF KERALA.
Exhibit-P4 TRUE COPY OF ONLINE FEE PAYMENT ACKNOWLEDGMENT ISSUED BY THE FIRST WP(C) NO. 14348 OF 2022
RESPONDENT TO THE 1ST PETITIONER
Exhibit-P4(a) TRUE COPY OF ONLINE FEE PAYMENT ACKNOWLEDGMENT ISSUED BY THE FIRST RESPONDENT TO THE SECOND PETITIONER.
Exhibit-P4(b) TRUE COPY OF ONLINE FEE ACKNOWLEDGMENT ISSUED BY THE FIRST RESPONDENT TO THE THIRD PETITIONER.
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