Sinthil K. M vs The State Of Kerala
2022 Latest Caselaw 5230 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
               THE HONOURABLE MR. JUSTICE T.R.RAVI
  FRIDAY, THE 13TH DAY OF MAY 2022 / 23RD VAISAKHA, 1944
                     WP(C) NO. 17104 OF 2021
PETITIONER:

         SINTHIL K. M, KUZHAYANVELLY HOUSE, OKKAL P. O.,
         KALADY, ERNAKULAM - 683550.
         BY ADVS.
         TERRY V.JAMES
         MATHEWS K. UTHUPPACHAN
         MARTIN CHACKO


RESPONDENTS:

    1    THE STATE OF KERALA,
         REPRESENTED BY ITS SECRETARY, PUBLIC WORKS
         DEPARTMENT, MAIN BLOCK, SECRETARIAT,
         THIRUVANANTHAPURAM - 695 001.
    2    THE CHIEF ENGINEER (ROADS),
         PUBLIC WORKS DEPARTMENT, PUBLIC OFFICE COMPLEX,
         MUSEUM P. O., THIRUVANANTHAPURAM - 695 033.
    3    THE SUPERINTENDENT ENGINEER,
         PWD ROADS CENTRAL CIRCLE,
         PERIYAR NAGAR, ALUVA - 683 101.
    4    THE COMMITTEE OF CHIEF ENGINEER,
         CONSTITUTED FOR IMPROVEMENTS TO CHATHAN MASTER
         ROAD REACH - II IN CHALAKUDY CONSTITUENCY
         CHAMBER OF THE CHIEF ENGINEER (ROADS) PWD,
         PUBLIC OFFICE COMPLEX, MUSEUM P. O.,
         THIRUVANANTHAPURAM - 695 033.
         HEADED BY CHIEF ENGINEER.
         SABEENA P. ISMAIL - GP

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
13.05.2022,    THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P(C) No.17104 of 2021                2




                                 T.R.RAVI, J.
                 ------------------------------------------------
                      W.P(C) No.17104 of 2021
               ----------------------------------------------------
                Dated this the 10th day of May, 2022.


                             JUDGMENT

Petitioner has filed I.A No.1 of 2022 in W.P(C) No.17104 of

2021 seeking permission to withdraw the writ petition. Permission

is granted.

I.A No.1 of 2022 is allowed and accordingly, the writ petition

is dismissed as withdrawn.

Sd/-

T.R.RAVI, JUDGE

amk

APPENDIX OF WP(C) 17104/2021

PETITIONER'S EXHIBITS :

Exhibit P1 TRUE COPY OF CONTRACT LICENCE OF THE PETITIONER.

Exhibit P2 TRUE COPY OF BIDS FOR 'BUDGET WORK 2020-21 IMPROVEMENTS TO CHATHAN MASTER ROAD REACH - II IN CHALAKUDY CONSTITUENCY (RELEVANT PAGES) Exhibit P3 TRUE COPY OF SCREEN SHOT EVIDENCING THE BID SUBMITTED BY THE PETITIONER ON-LINE AS ON 09.07.2021.

Exhibit P4(a) TRUE COPY OF CAPABILITY CERTIFICATE OF THE PETITIONER.

Exhibit P4(b) TRUE COPY OF CERTIFICATE TO PROVE FINANCIAL CAPABILITY.

Exhibit P4(c) TRUE COPY OF DOCUMENT TO PROVE, TURNOVER OF PETITIONER (RELEVANT PAGES) Exhibit P4(d) TRUE COPY OF MACHINERY DETAILS SUBMITTED BY PETITIONER.

Exhibit P4(e) TRUE COPY OF EXPERIENCE CERTIFICATE SUBMITTED BY PETITIONER.

Exhibit P5 TRUE COPY OF LETTER NO.CE/ROADS/PQ14/CC/2020-21 DATED 10.08.2021 OF THE 2ND RESPONDENT TO THE 3RD RESPONDENT ENCLOSING MINUTES DATED 10.08.2021 OF THE 4TH RESPONDENT.