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Dileepkumar K. L vs The Joint Registrar (General) ...
2022 Latest Caselaw 5225 Ker

Citation : 2022 Latest Caselaw 5225 Ker
Judgement Date : 13 May, 2022

Kerala High Court
Dileepkumar K. L vs The Joint Registrar (General) ... on 13 May, 2022
WA No.500/2022                              1/2

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                           THE HONOURABLE MR.JUSTICE V.G.ARUN
                                           &
                       THE HONOURABLE MR.JUSTICE P.G. AJITHKUMAR
                 Friday, the 13th day of May 2022 / 23rd Vaisakha, 1944
                           IA.NO.3/2022 IN WA NO. 500 OF 2022

        AGAINST JUDGMENT DATED 04.04.2022 IN WP(C) 17200/2021 OF THIS COURT

                                         ---

   PETITIONERS/APPELLANTS:

      1. DILEEPKUMAR K.L.AGED 58
         YEARS,S/O.LOHITAKSHAN,KOZHIKAPARAMBIL,ELAMKUNNAPUZHA,KOCHI-682503.
      2. A.K.BABU,S/O.KOCHANNAN,AMMAPARAMBIL,ELAMKUNNAPUZHA,KOCHI-682 503.
      3. N.K.RAJU,S/O.KOCHUMATHEW,NIKATHITHARA HOUSE,MALIPPURAM,KOCHI-682
         511.
      4. GEORGE SIKKERA,S/O.AUGUSTINE SIKKERA,KAKKANASSERY
         HOUSE,ELAMKUNNAPUZHA,KOCHI-682 503.
      5. P.K.ANILKUMAR,S/O.P.A.KOCHAL,KULITHARA HOUSE,MALIPPURAM,KOCHI-682
         511.
      6. P.K.BABU,S/O.KUMARAN,PARUTHIIYEZHATH HOUSE,MALIPPURAM,KOCHI-682 511.

   RESPONDENTS/RESPONDENTS & PROPOSED ADDITIONAL RESPONDENT:

      1. JOINT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES, ERNAKULAM,
         CIVIL STATION, KAKKANAD, KOCHI - 682 030.
      2. THE ASSISTANT REGISTRAR (GENERAL) OF CO-OPERATIVE SOCIETIES, OFFICE
         OF THE ASSISTANT REGISTRAR (GENERAL),KOCHI-682 030.
      3. KARTHEDAM SERVICE CO-OPERATIVE BANK LTD. NO.123,
         MALIPPURAM,KOCHI-682 511,REPRESENTED BY ITS SECRETARY IN CHARGE.
      4. THE STATE CO-OPERATIVE ELECTION COMMISSION, 3RD FLOOR, CO-BANK
         TOWERS,VIKAS BHAVAN P.O.,THIRUVANANTHAPURAM, PIN CODE-695 033.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay Annexure -A1
   notification and all further proceedings pursuant thereto, in the interest
   of justice.

        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of SRI. GEORGE POONTHOTTAM, Senior Advocate and M/S.ARUN CHANDRAN & NISHA
   GEORGE, Advocates for the petitioners, Government Pleader for the
   respondents 1 & 2 , SRI.P.C.SASIDHARAN, Advocate for the respondent 3 and
   SRI.LAKSHMI NARAYAN,Advocate for additional respondent 4, the court on the
   same day passed the following:




                                                                          P.T.O.
 WA No.500/2022                                2/2

                                         ORDER

The further proceedings of the election notified vide Annexure A1 shall be subject to the further orders to be passed by this court.

13/05/2022 Sd/-V.G.ARUN,JUDGE

Sd/-P.G. AJITHKUMAR,JUDGE

ANNEXURE A1:TRUE COPY OF THE ELECTION NOTIFICATION

BEARING NO.01/339/2022/E(2) S.C.E.C. DATED 12.04.2022

ISSUED BY THE STATE CO-OPERATIVE ELECTION COMMISSION.

13-05-2022 /True Copy/ Assistant Registrar

 
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