Citation : 2022 Latest Caselaw 3763 Ker
Judgement Date : 29 March, 2022
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
TUESDAY, THE 29TH DAY OF MARCH 2022 / 8TH CHAITHRA, 1944
WP(C) NO. 842 OF 2022
PETITIONER/S:
1 VINOD KUMAR G.
AGED 52 YEARS
S/O. GOPALAN, 24/320,
CHIRAKKADU,
PALAKKAD MUNNATHURMEDU, PALAKKAD 678 013.
2 GUNASEKARAN C.,
16/514,
CHIRAKKADU,
PALAKKAD MUNNATHURMEDU, PALAKKAD 678 013.
3 SIVARAJ.R,
S/O. RAJU,
14/784, KRISHNAKRIPA, SELVAPALAYAM, PALAKKAD 678 001.
4 VELMURUGAN.P.,
S/O. PONNUSWAMI, KRISHNA NIVAS, KALLAMKULAM, MARUTHA
ROAD, PALAKKAD.
5 UMESH,
17/157, UDAYAM NAGAR, OTTUTHARA, KALLEPPULLY, PALAKKAD.
6 RAJASEKHAR R.,
S/O. RAJU, 14/784, KRISHNAKRIPA, SELVAPALAYAM, PALAKKAD
678 001.
7 SHANMUGAN,
S/O. SUBRAMANIAN, KAMBILICHUNGAM, NELLEPPILLY,
THEKKEDHESAM, NALLEPPILLI, PALAKKAD 678 553.
8 MANOJKUMAR,
S/O. CHANDRAN, 24/206, CHIRAKKADU, KUNNTHURMEDU ,
PALAKKAD 678 013.
9 JAYAKRISHNAN .V.,
S/O. VELAYUDHAN, ELANTHIYANKODU, NEAR SOUTH POLICE
STATION,
KUNNTHURMEDU PALAKKAD 678 013.
10 RAJEEV.M.,
S/O. MANI,
KEEZHEDATHIL HOUSE, GOKULAM GARDENS FORT ROAD,
PALAKKAD 678 014.
11 RAJESHKUMAR.R.,
S/O. RAJAN,
19/536, NEW COLONY, MANGAVU,
PALAKKAD 678 001.
12 VINEETH.C.,
S/O. CHANDRAN, NANDANAR HOUSE, THOTTUPALAM, KALPATHI,
WP(C) NO. 842 OF 2022
2
PALAKKAD
13 SIVAKUMAR.R.,
S/O. RAMACHANDRAN, THOTTUPALAM, KALPATHI,
PALAKKAD 678 003.
14 KARTHIKEYAN.C.,
S/O. CHINNASWAMI, NANDANAR HOUSE, THOTTUPALAM,
KALPATHI,
PALAKKAD 678 003.
15 MURALI.P.,
S/O. PAZHANISWAMI, NANDANAR HOUSE, THOTTUPALAM,
KALPATHI, PALAKKAD 678 003.
BY ADVS.
K.MOHANAKANNAN
H.PRAVEEN (KOTTARAKARA)
RESPONDENT/S:
1 PALAKKAD MUNICIPALITY,
NEAR MUNICIPAL TOWN HAL, PALAKKAD 678 003,
REPRESENTED BY ITS SECRETARY.
2 THE SECRETARY,
PALAKKAD MUNICIPALITY , NEAR MUNICIPAL TOWN HALL,
PALAKKAD 678 003.
3 THE MUNCIPAL COUNCIL,
PALAKAKAD MUNICIPALITY, NEAR MUNICIPALITY, TOWN HALL,
PALAKKAD 678 003. REPRESENTED BY ITS CHAIRMAN.
BY ADVS.
BINOY VASUDEVAN
R.KISHORE (KALLUMTHAZHAM)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 842 OF 2022
3
JUDGMENT
Dated this the 29th day of March, 2022
Learned counsel for the petitioner seeks permission to withdraw
the writ petition. Accordingly, the writ petition is dismissed as
withdrawn.
Sd/-
V.G ARUN JUDGE
SJ
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