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Saneesh N.R vs Authorized Officer
2022 Latest Caselaw 3740 Ker

Citation : 2022 Latest Caselaw 3740 Ker
Judgement Date : 24 March, 2022

Kerala High Court
Saneesh N.R vs Authorized Officer on 24 March, 2022
             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   PRESENT
         THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS
     THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944


                          WP(C) NO. 9831 OF 2022
PETITIONER:

             SANEESH N.R.
             AGED 40 YEARS,
             NEERANANICKAL HOUSE,
             KOOMPANPARA P.O, ODACKKA CITY,
             IDUKKI, PIN - 685 561

             BY ADVS.
             SAIJO HASSAN
             BENOJ C.AUGUSTIN,
             RAFEEK. V.K.,
             P.PARVATHY
             NAZRIN HALLAJ


RESPONDENT:

             AUTHORIZED OFFICER
             THE KERALA STATE CO-OPERATIVE BANK LTD.,
             IDUKKI COLONY P.O., PIN - 685 602

             BY ADV.GILBERT GEORGE CORREYA, SC


       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    24.03.2022,   THE    COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 W.P(C) No.9831 OF 2022
                              2
                 BECHU KURIAN THOMAS, J.
           ===========================
                  W.P(C) No.9831 OF 2022
          ============================
            Dated this the 24th day of March, 2022


                            JUDGMENT

In view of certain errors crept in the Writ Petition, the

learned Counself for the petitioner seeks permission to withdraw

the writ petition reserving liberty of the petitioner to file a fresh

writ petition.

Accordingly, this writ petition is dismissed as withdrawn

reserving the aforesaid liberty.

Sd/-

BECHU KURIAN THOMAS JUDGE nk

 
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