Shine Raju vs The District Collector
2022 Latest Caselaw 3722 Ker

WP(C) NO. 10318 OF 2012                  1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944
                            WP(C) NO. 10318 OF 2012
PETITIONER/S:

               SHINE RAJU
               NANDANAM, PANNIYALI, OMALLUR P.O, PATHANAMTHITTA
               DISTRICT

               BY ADVS.
               SRI.N.RAGHURAJ
               SMT.K.AMMINIKUTTY



RESPONDENT/S:

      1        THE DISTRICT COLLECTOR
               PATHANAMTHITTA

      2        THE GEOLOGIST
               DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE
               PATHANAMTHITTA


OTHER PRESENT:

               SMT.DEEPA NARAYANAN, SR.GP




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   24.03.2022,          THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 10318 OF 2012            2




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 10318 of 2012
                    --------------------------------------
               Dated this the 24th day of March, 2022


                              JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE SKS