M/S. Qrs Retail Limited vs Union Of India
2022 Latest Caselaw 3640 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
     THURSDAY, THE 24TH DAY OF MARCH 2022 / 3RD CHAITHRA, 1944
                       WP(C) NO. 27943 OF 2021
PETITIONER:

          M/S. QRS RETAIL LIMITED,
          3RD FLOOR, RAYMOND BUILDING,
          M.G. ROAD, THIRUVANANTHAPURAM - 695 001,
          REPRESENTED BY ITS DIRECTOR,
          SRI. S. MURALIDHARAN.

          BY ADVS.
          A. KUMAR
          P.J. ANILKUMAR
          G.MINI
          AJAY V.ANAND
          JOB ABRAHAM
          P.S. SREEPRASAD


RESPONDENTS:

    1     UNION OF INDIA,
          REPRESENTED BY ITS SECRETARY,
          MINISTRY OF FINANCE (DEPARTMENT OF REVENUE),
          NO. 137, NORTH BLOCK,
          NEW DELHI - 110 001.
    2     THE STATE OF KERALA,
          REPRESENTED BY ITS SECRETARY,
          DEPARTMENT OF FINANCE,
          GOVERNMENT SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.
    3     THE GST COUNCIL,
          REPRESENTED BY SECRETARY,
          5TH FLOOR, TOWER II,
          JEEVAN BHARTI BUILDING,
          JANPATH ROAD, CONNAUGHT PLACE,
          NEW DELHI - 110 001.
    4     CENTRAL BOARD OF INDIRECT TAXES & CUSTOMS,
          REPRESENTED BY ITS SECRETARY (REVENUE),
          DEPARTMENT OF REVENUE,
          MINISTRY OF FINANCE, NO.137,
          NORTH BLOCK, NEW DELHI - 110 001.
    5     GOODS & SERVICES TAX NETWORK,
          EAST WING, 4TH FLOOR,
          WORLD MARK 1, AEROCITY,
          NEW DELHI - 110 037.
 W.P(C) NO.27943 of 2021

                               2

    6     THE COMMISSIONER,
          KERALA STATE GOODS AND SERVICES TAX DEPARTMENT,
          GOVERNMENT OF KERLA, SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.
    7     THE COMMISSIONER,
          CENTRAL GOODS AND SERVICES TAX DEPARTMENT,
          THIRUVANANTHAPURAM - 695 001.
    8     THE NODAL OFFICER,
          GOODS & SERVICES TAX NETWORK,
          EAST WING, 4TH FLOOR,
          WORLD MARK 1, AEROCITY,
          NEW DELHI - 110 037.
    9     DEPUTY COMMISSIONER,
          SPECIAL CIRCLE,
          KERALA STATE GOODS AND SERVICES TAX DEPARTMENT,
          THIRUVANANTHAPURAM - 695 001.

          BY ADVS.
          SRI. VISHNU PRADEEP
          SRI. P.R.SREEJITH, SC, GSTN
          SRI. SREELAL N. WARRIER, SC CBIC
          SRI. RIYAL DEVASSY - GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
24.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C) NO.27943 of 2021

                               3




                           JUDGMENT

The learned counsel for the petitioner seeks

permission to withdraw the writ petition in the light of

filing W.P.(C) No.9712 of 2022.

The liberty is granted and the writ petition is

dismissed as withdrawn.

Sd/-

MURALI PURUSHOTHAMAN JUDGE SPR