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Ramees Mohammed.K.K vs The Secretary, Regional ...
2022 Latest Caselaw 3408 Ker

Citation : 2022 Latest Caselaw 3408 Ker
Judgement Date : 22 March, 2022

Kerala High Court
Ramees Mohammed.K.K vs The Secretary, Regional ... on 22 March, 2022
            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
            THE HONOURABLE MR. JUSTICE SATHISH NINAN
 TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                      WP(C) NO. 9098 OF 2022
PETITIONER:

   RAMEES MOHAMMED.K.K,AGED 26 YEARS,S/O.KAMRUDHEEN,
   KANJIRAPARAMBIL HOUSE, VEDIMARA, NORTH PARAVUR-683 513.

            BY ADV K.V.GOPINATHAN NAIR



RESPONDENT:

   THE SECRETARY, REGIONAL TRANSPORT AUTHORITY
   ERNAKULAM, CIVIL STATION, KAKKANAD, COCHIN - 682 030.

            SR.G.P SMT. SHEEJA.S




     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   22.03.2022,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P(C) NO.9098 of 2022
                                  2


                            JUDGMENT

The petitioner was a granted regular permit

subject to settlement of timings. Though the grant

was on 28.10.2021, the timings are yet to be settled.

It is thereupon that the petitioner has approached

this Court.

2. Heard.

Without expressing anything on the merits, the

Writ Petition is disposed of directing the respondent

to convene a timing conference and have the timings

in relation to the petitioner settled, as

expeditiously as possible and at any rate within a

period of two months from the date of receipt of a

copy of this judgment, with due notice to the

affected/interested parties. It shall be open for

the authority to take into consideration also the

timings proposed by the petitioner.

Sd/-

SATHISH NINAN, JUDGE vdv W.P(C) NO.9098 of 2022

APPENDIX OF WP(C) 9098/2022

PETITIONER EXHIBITS

Exhibit P1 A TRUE COPY OF THE PROCEEDINGS OF THE REGIONAL TRANSPORT AUTHORITY GRANTING REGULAR PERMIT TO THE PETITIONER DATED 28/10/2021.

Exhibit P2 A TRUE COPY OF THE PROPOSED TIMINGS SUBMITTED BY THE PETITIONER ON 2/2/2022.

Exhibit P3 A TRUE COPY OF THE NOTICE REGARDING THE TIMING CONFERENCE SCHEDULED TO 15/3/2022 FOR THE STATEMENT OF TIMINGS IN RESPECT OF THE PETITIONER'S PERMIT.

Exhibit P4 A TRUE COPY OF THE NOTICE OF THE TIMING CONFERENCE SCHEDULED TO 22/3/2022.

Exhibit P5 A TRUE COPY OF THE NOTICE OF THE TIMING CONFERENCE SCHEDULED TO 24/3/2022.

 
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