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Illikkal Joseph vs Cholappurath Vrindadevi
2022 Latest Caselaw 3344 Ker

Citation : 2022 Latest Caselaw 3344 Ker
Judgement Date : 22 March, 2022

Kerala High Court
Illikkal Joseph vs Cholappurath Vrindadevi on 22 March, 2022
          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
         THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
 TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944
                   OP(C) NO. 1359 OF 2019
 AGAINST ORDER DATED 10.04.2019 IN E.P NO.17 OF 2010 IN
        O.S NO.46 OF 1999 OF THE SUB COURT, VATAKARA
PETITIONERS/RESPONDENTS 1 & 2 -JUDGMENT DEBTORS 1 & 2/

DEFENDANTS 1&2:

1 ILLIKKAL JOSEPH, AGED 69 YEARS, S/O.KURUVILLA, ILLIKKAL HOUSE, KAVILUMPARA POST, PIN - 673 513, VATAKARA TALUK.

2 ILLIKKAL THANKAM, W/O.ILLIKKAL JOSEPH, KAVILUMPARA AMSOM DESOM, KAVILUMPARA POST, PIN - 673 513, VATAKARA TALUK.

BY ADVS.

SRI.S.SREEKUMAR (SR.) SRI.P.MARTIN JOSE SRI.P.PRIJITH SRI.THOMAS P.KURUVILLA.

RESPONDENTS/PETITIONERS 1 TO 7-DECREE HOLDERS 1 TO 7/ RESPONDENTS - JUDGMENT DEBTORS 3 TO 39:

1 CHOLAPPURATH VRINDADEVI, W/O.LATE CHOLAPPURATH SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK- 673 017.

2 CHOLAPPURATH SAHEENA, W/O.LATE CHOLAPPURATH SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK - 673 017.

*3 CHOLAPPURATH VIVEK *(DELETED) S/O.LATE CHOLAPPURATH, SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK - 673 017.

OP(C) Nos.1359 & 1361 of 2019

4 CHOLAPPURTH SREEJTIH, S/O.LATE CHOLAPPURATH SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK - 673 017.

5 SUBHA VIVEK, W/O.LATE CHOLAPPURATH VIVEK, HOUSE WIFE, A3, VRINDAVAN COLONY, GOLF LINK ROAD, CHEVAYUR VILLAGE, KOZHIKODE TALUK - 673 017.

6 VAISHNAVI VIVEK CHOLAPPURATH, D/O.LATE CHOLAPPURATH VIVEK, STUDENT, A3, VRINDAVAN COLONY, GOLF LINK ROAD, CHEVAYUR VILLAGE, KOZHIKODE TALUK - 673 017.

7 DEVI VIVEK, D/O.LATE CHOLAPPURATH VIVEK, A3, VRINDAVAN COLONY, CHEVAYUR VILLAGE, KOZHIKODE TALUK - 673 017.

*8 KAROTTE THOTTATHIL BAVACHAN THOMAS *(DELETED) S/O.GARVASIS, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*9 ILLIKKAL THOMAS *(DELETED) KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*10 ILLIKKAL VALSAMMA *(DELETED) D/O.ILLIKKAL AVIRA, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*11 ILLIKKAL MARYKUTTY *(DELETED) D/O.ILLIKKAL AVIRA, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*12 THEKKAYIL JOHN *(DELETED) S/O.DEVASYA, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK. OP(C) Nos.1359 & 1361 of 2019

*13 KAVUNGAL THAZHA THANKAMMA *(DELETED) D/O.NARAYANAN, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA STATE.

*14 VATTUKALATHIL THRESSIAMMA *(DELETED) W/O.JOSEPH, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*15 CHERUSSERIKUNNEL CHACKO *(DELETED) S/O.ISSAC, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*16 ILLIKKAL JOSEPH *(DELETED) S/O.ILLIKKAL AVIRA, KAVILUMPARA POST, PIN 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*17 POOVATHOLIL MARY *(DELETED) D/O.VARKEY, KAVILUMPARA POST, PIN- 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*18 PERUMPAYIL JOSEPH *(DELETED) S/O.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*19 P.MARIYAM *(DELETED) W/O.PERUMPRAYIL CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*20 PERUMPRAYIL CHINNMMA *(DELETED) D/O.P.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*21 PERUMPRAYIL MATHEW *(DELETED) S/O.P.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK. OP(C) Nos.1359 & 1361 of 2019

*22 PERUMPRAYIL CHACKO *(DELETED) S/O.P.CHACKO,, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*23 PERUMPRAYIL MARIYAM *(DELETED) D/O.CHACKO, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*24 PERUMPRAYIL JOSEPH *(DELETED) S/O.P.CHACKO, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*25 PERUMPRAYIL THRESSIA *(DELETED) D/O.CHACKO, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*26 NARANATH JOY JACOB *(DELETED) S/O.JACOB, AGRICULTURIST, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*27 VALSAMMA *(DELETED) W/O.VARKEY, RESIDING AT THEKKAYIL HOUSE, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*28 OMANA *(DELETED) D/O.VARKEY, RESIDING AT THEKKAYIL HOUSE, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*29 JOSEPH THEKKAYIL *(DELETED) S/O.VARKEY, RESIDING AT THEKKEYIL HOUSE, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*30 PUTHAN PARAMBIL SEBASTIAN *(DELETED) S/O.ELICKOCH, SWASTHAM, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

OP(C) Nos.1359 & 1361 of 2019

*31 PUTHAN PARAMBIL ROSAMMA *(DELETED) D/O.ELICKOCH, SWASTHAM, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*32 PUTHAN PARAMBIL THRESSIAMMA *(DELETED) D/O.ELICKOCH, SWASTHAM, KAVILUMPARA POST, PIN

-673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*33 LEELA *(DELETED) W/O.LATE RAJAN AND D/O.KUHIKRISHNAN NAIR, HOUSE WIFE, RESIDING AT ERAVATH KANDY HOUSE, NEAR KAVILUMPARA U.P.SCHOOL, MOILOTHARA POST, PIN - 673 508, KUTTIADY, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

   *34   RAJEESH                             *(DELETED)
         S/O.LATE RAJAN,

RESIDING AT ERAVATH KANDY HOUSE, MOILOTHARA POST, PIN - 673 508, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

   *35   SREELESH                            *(DELETED)
         S/O.LATE RAJAN,

RESIDING AT ERAVATH KANDY HOUSE, MOILOTHARA POST, PIN - 673 508, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

**36 ILLIKKAL GEORGE KUTTY **(DELETED) S/O.LATE AVIRA, RESIDING AT ILLIKKAL HOUSE, KUNDUTHODE POST, PIN - 673 513, KAVILUMPARA VILLAGE, VATAKARA TALUK.

**37 BEENA **(DELETED) W/O.LATE JOY JACOB, RESIDING AT NARANATH, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

**38 SHALU **(DELETED) S/O.LATE JOY JACOB, RESIDING AT NARANATH HOUSE, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK. OP(C) Nos.1359 & 1361 of 2019

**(RESPONDENTS 36 TO 38 ARE DELETED FROM THE PARTY ARRAY AT THE RISK OF THE PETITIONER VIDE ORDER DT.27-02-2020 IN IA NO.1/2020.)

*39 SHAN *(DELETED) S/O.LATE JOY JACOB, RESIDING AT NARANATH HOUSE, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*40 GEORGE *(DELETED) S/O.VARKY, RESIDING AT PANAMATTATHIL KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*41 SIBIN GEORGE *(DELETED) S/O.GEORGE, RESIDING AT PANAMATTATHIL KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*42 AUGUSTY GEORGE *(DELETED) S/O.GEORGE, RESIDING AT PANAMATTATHIL KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*(RESPONDENTS 8 TO 10, 12 TO 15, 17 TO 35, 39, 40 AND 42 AND RESPONDENTS 3, 11, 16 AND 41 ARE DELETED FROM THE PARTY ARRAY AT THE RISK OF THE PETITIONER VIDE ORDER DATED 23-10-2019 IN IA NO.1/2019.)

BY ADVS.

SRI.U.P.BALAKRISHNAN SRI.K.R.AVINASH (KUNNATH)

THIS OP (CIVIL) HAVING COME UP FOR HEARING ON 22.03.2022, ALONG WITH O.P.(C) No.1361/2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(C) Nos.1359 & 1361 of 2019

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR. JUSTICE A. BADHARUDEEN TUESDAY, THE 22ND DAY OF MARCH 2022 / 1ST CHAITHRA, 1944 OP(C) NO. 1361 OF 2019 AGAINST ORDER DATED 10.04.2019 IN E.P NO.17 OF 2010 IN O.S NO.46 OF 1999 OF THE SUB COURT, VATAKARA PETITIONER/1ST RESPONDENT-1ST JUDGMENT DEBTOR/1ST DEFENDANT:

ILLIKKAL JOSEPH, AGED 69 YEARS, S/O.KURUVILLA, ILLIKKAL HOUSE, KAVILUMPARA POST, PIN - 673 513, VATAKARA TALUK.

BY ADVS.

SRI.S.SREEKUMAR (SR.) SRI.P.MARTIN JOSE SRI.P.PRIJITH SRI.THOMAS P.KURUVILLA RESPONDENTS/PETITIONERS 1 TO 7 - DECREE HOLDERS 1 TO 7/ RESPONDENTS 2 TO 39-JUDGMENT DEBTORS 2 TO 39:

1 CHOLAPPURATH VRINDADEVI, W/O.LATE CHOLAPPURATH SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK, PIN - 673 017.

2 CHOLAPPURATH SAHEENA, W/O.LATE CHOLAPPURATH SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK, PIN - 673 017.

*3 CHOLAPPURATH VIVEK, *(DELETED) S/O.LATE CHOLAPPURATH SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK, PIN - 673 017.

4 CHOLAPPURATH SREEJITH, S/O.LATE CHOLAPPURATH SAHADEVAN, RESIDING AT VRINDAVAN COLONY, CHEVAYOOR AMSOM DESOM, KOZHIKODE TALUK, PIN - 673 017. OP(C) Nos.1359 & 1361 of 2019

5 SUBHA VIVEK, W/O.LATE CHOLAPPURATH VIVEK, HOUSE WIFE, A3, VRINDAVAN COLONY, GOLF LINK ROAD, CHEVAYUR VILLAGE, KOZHIKODE TALUK, PIN - 673 017.

6 VAISHNAVI VIVEK CHOLAPPURATH, D/O.LATE CHOLAPPURATH VIVEK, STUDENT, A3, VRINDAVAN COLONY, GOLF LINK ROAD, CHEVAYUR VILLAGE, KOZHIKODE TALUK, PIN - 673 017.

7 DEVI VIVEK, D/O.LATE CHOLAPPURATH VIVEK, A3, VRINDAVAN COLONY, CHEVAYUR VILLAGE, KOZHIKODE TALUK, PIN - 673 017.

*8 ILLIKKAL THANKAM, *(DELETED) W/O.ILLIKKAL JOSEPH, KAVILUMPARA AMSOM DESOM, KAVILUMPARA POST, PIN - 673 513, VATAKARA TALUK.

*9 KAROTTE THOTTATHIL BAVACHAN THOMAS, *(DELETED) S/O.GARVASIS, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*10 ILLIKKAL THOMAS, *(DELETED) S/O.KURUVILLA, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*11 ILLIKKAL AVIRA, *(DELETED) S/O.VARKEY, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK (DIED).

*12 ILLIKKAL VALSAMMA, *(DELETED) D/O.ILLIKKAL AVIRA, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*13 ILLIKKAL MARYKUTTY, *(DELETED) D/O.ILLIKKAL AVIRA, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*14 THEKKAYIL JOHN, *(DELETED) S/O.DEVASYA, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK. OP(C) Nos.1359 & 1361 of 2019

*15 KAVUNGAL THAZHA THANKAMMA, *(DELETED) D/O.NARAYANAN, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK, KOZHIKODE DISTRICT, KERALA STATE.

*16 PANAMATTATHIL JAIN, *(DELETED) D/O.ABRAHAM, KAVILUMPARA POST, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK (DIED).

*17 VATTUKALATHIL THRESSIAMMA, *(DELETED) W/O.JOSEPH, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*18 CHERUSSERIKUNNEL CHACKO, *(DELETED) S/O.ISSAC, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*19 ILLIKKAL JOSEPH, *(DELETED) S/O.ILLIKKAL AVIRA, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*20 POOVATHOLIL MARY, *(DELETED) D/O.VARKEY, KAVILUMPARA POST, PIN -673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*21 PERUMPAYIL JOSEPH, *(DELETED) S/O.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*22 P.MARIYAM, *(DELETED) W/O.PERUMPRAYIL CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*23 PERUMPRAYIL CHINNMMA, *(DELETED) D/O.P.CHACKO, KAVILUMPARA POST, PIN 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*24 PERUMPRAYIL MATHEW, *(DELETED) S/O.P.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

OP(C) Nos.1359 & 1361 of 2019

*25 PERUMPRAYIL CHACKO, *(DELETED) S/O.P.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*26 PERUMPRAYIL MARIYAM, *(DELETED) D/O.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*27 PERUMPRAYIL JOSEPH, *(DELETED) S/O.P.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*28 PERUMPRAYIL THRESSIA, *(DELETED) D/O.CHACKO, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*29 NARANATH JOY JACOB, *(DELETED) S/O.JACOB, AGRICULTURIST, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*30 VALSAMMA, *(DELETED) W/O.VARKEY, RESIDING AT THEKKAYIL HOUSE, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*31 OMANA, *(DELETED) D/O.VARKEY, RESIDING AT THEKKAYIL HOUSE, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*32 JOSEPH THEKKAYIL, *(DELETED) S/O.VARKEY, RESIDING AT THEKKEYIL HOUSE, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*33 PUTHAN PARAMBIL SEBASTIAN, *(DELETED) S/O.ELICKOCH, SWASTHAM, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

OP(C) Nos.1359 & 1361 of 2019

PUTHAN PARAMBIL ROSAMMA, *(DELETED) *34 D/O.ELICKOCH, SWASTHAM, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*35 PUTHAN PARAMBIL THRESSIAMMA, *(DELETED) D/O.ELICKOCH, SWASTHAM, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

36 LEELA, W/O.LATE RAJAN AND D/O.KUHIKRISHNAN NAIR, HOUSE WIFE, RESIDING AT ERAVATH KANDY HOUSE, NEAR KAVILUMPARA U.P.SCHOOL, MOILOTHARA POST, PIN - 673 508, KUTTIADY, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

37 RAJEESH, S/O.LATE RAJAN, RESIDING AT ERAVATH KANDY HOUSE, MOILOTHARA POST, PIN -673 508, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

   38    SREELESH,
         S/O.LATE RAJAN,

RESIDING AT ERAVATH KANDY HOUSE, MOILOTHARA POST, PIN - 673 508, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*39 ILLIKKAL GEORGE KUTTY, *(DELETED) S/O.LATE AVIRA, RESIDING AT ILLIKKAL HOUSE, KUNDUTHODE POST, PIN - 673 513, KAVILUMPARA VILLAGE, VATAKARA TALUK.

*40 BEENA, *(DELETED) W/O.LATE JOY JACOB, RESIDING AT NARANATH, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*41 SHALU, *(DELETED) S/O.LATE JOY JACOB, RESIDING AT NARANATH HOUSE, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

OP(C) Nos.1359 & 1361 of 2019

*42 SHAN, *(DELETED) S/O.LATE JOY JACOB, RESIDING AT NARANATH HOUSE, KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

   *43      GEORGE,                            *(DELETED)
            S/O.VARKY,

RESIDING AT PANAMATTATHIL KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

*(RESPONDENT NOS.R3,R8 TO R35 AND R39 TO R43 ARE REMOVED FROM THE PARTY ARRAY OF THIS OP(C) AT THE RISK OF THE PETITIONER AS PER ORDER DATED 23-10-2019 IN IA NO.1/19)

**44 SIBIN GEORGE, S/O.GEORGE, **(DELETED) RESIDING AT PANAMATTATHIL KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

**45 AUGUSTY GEORGE, S/O.GEORGE, **(DELETED) RESIDING AT PANAMATTATHIL KAVILUMPARA POST, PIN - 673 513, KAVILUMPARA AMSOM DESOM, VATAKARA TALUK.

**(RESPONDENT NOS.44 AND 45 ARE DELETED FROM THE PARTY ARRAY OF THIS OP(C) AT THE RISK OF THE PETITIONER AS PER ORDER DATED 27-02-2020 IN IA NO.1/2020).

BY ADVS.

SRI.U.P.BALAKRISHNAN SRI.K.R.AVINASH (KUNNATH)

THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 22.03.2022, ALONG WITH OP(C).1359/2019, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: OP(C) Nos.1359 & 1361 of 2019

COMMON JUDGMENT

The learned counsel, for the petitioners,

has filed memo not pressing both the original

petitions.

In light of the memo not pressing the

petitions, filed by the petitioners, these

Original Petitions stand dismissed as not

pressed.

The interim stay, if any, stands vacated.

Sd/-

A.BADHARUDEEN, JUDGE.

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