G.J.Bulk Carriers Pvt. Ltd vs The Fertilizers And Chemicals
2022 Latest Caselaw 3202 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     FRIDAY, THE 18TH DAY OF MARCH 2022 / 27TH PHALGUNA, 1943
                         WP(C) NO. 7996 OF 2012
PETITIONER:

          G.J.BULK CARRIERS PVT. LTD.,
          PLOT NO. D-284, TTC INDUSTRIAL AREA MIDC TURBHE NAKA,
          NAVI MUMBAI-400705,
          REPRESENTED BY MANAGING DIRECTOR,
          MR. AJHAY R. SHARMA,
          S/O. RAMANARAIN SHARMA, AGED 40 YEARS.

          BY ADVS.
          SRI.MANOJ P.KUNJACHAN
          SRI.SAJJU.S
          SRI.K.SHAJ


RESPONDENTS:

    1     THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD.,
          REP. BY ITS CHAIRMAN AND MANAGING DIRECTOR,
          UDYOGAMANDAL, COCHIN-683501.

    2     ADDITIONAL CHIEF MANAGER(MATERIALS),
          THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD.,
          UDYOGAMNDAL, COCHIN-683501.

    3     THE CANARA BANK,
          VERSOVA BRANCH, J.P. ROAD, ANDHERI(W), MUMBAI-400061
          REPRESENTED BY ITS CHIEF MANAGER.

          BY ADVS.
          SRI.P.BENNY THOMAS
          SRI.M.GOPIKRISHNAN NAMBIAR
          SRI.P.GOPINATH
          SRI.K.JOHN MATHAI


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2022, ALONG WITH WP(C).7958/2015, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C) Nos.7996/2012, 7958/2015
                            -2-




          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
FRIDAY, THE 18TH DAY OF MARCH 2022 / 27TH PHALGUNA, 1943
                   WP(C) NO. 7958 OF 2015


PETITIONER:

          G.J.BULK CARRIERS PVT. LTD.,
          PLOT NO. D 284, TTC INDUSTRIAL AREA, MIDC,
          TURBHE NAKA, NAVI MUMBAI - 400705,
          REPRESENTED BY MANAGING DIRECTOR,
          MR. AJHAY R. SHARMA, S/O. RAMNARAYAN SHARMA,
          AGED 40 YEARS

          BY ADVS.
          SRI.K.SHAJ
          SRI.MANOJ P.KUNJACHAN
          SRI.RENJIT GEORGE
          SRI.SAJJU.S
          SRI.S.VISHNU ARIKKATTIL


RESPONDENTS:

    1     THE FERTILIZERS AND CHEMICALS TRAVANCORE LTD.,
          REPRESENTED BY ITS CHAIRMAN AND MANAGING
          DIRECTOR, UDYOGAMANDAL, COCHIN -683 501.

    2     ADDITIONAL CHIEF MANAGER (MATERIALS)
          THE FERTILIZERS AND CHEMICALS TRAVANCORE
          LIMITED, UDYOGAMANDAL, COCHIN - 683 501.

    3     THE CANARA BANK,
          VERSOVA BRANCH, J.P. ROAD, ANDHERI (WEST),
          MUMBAI - 400 061,
          REPRESENTED BY ITS CHIEF MANAGER.
 WP(C) Nos.7996/2012, 7958/2015
                              -3-



        BY ADVS.
        SRI.P.BENNY THOMAS
        SRI.M.GOPIKRISHNAN NAMBIAR
        SRI.P.GOPINATH
        SRI.K.JOHN MATHAI
        SRI.JOSON MANAVALAN
        SRI.KURYAN THOMAS


     THIS   WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 18.03.2022, ALONG WITH WP(C).7996/2012, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) Nos.7996/2012, 7958/2015
                           -4-



                         JUDGMENT

[WP(C) Nos.7996/2012, 7958/2015]

Learned Counsel for the petitioner submitted that

the matter has become infructuous. Accordingly, these

writ petitions are dismissed as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE vv