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Jose P. Chacko vs District Collector
2022 Latest Caselaw 3196 Ker

Citation : 2022 Latest Caselaw 3196 Ker
Judgement Date : 18 March, 2022

Kerala High Court
Jose P. Chacko vs District Collector on 18 March, 2022
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 18TH DAY OF MARCH 2022 / 27TH PHALGUNA, 1943
                        WP(C) NO. 10698 OF 2021
PETITIONER:

          JOSE P. CHACKO
          AGED 60 YEARS
          S/O. CHACKO, PENDANATHA HOUSE, PULIYANNOOR P.O.,
          PULIYANNOOR VILLAGE, MEENACHIL TALUK,
          KOTAYAM DISTRICT-686 573.

          BY ADV JOSEPH T.JOHN



RESPONDENTS:

    1     DISTRICT COLLECTOR,
          KOTTAYAM DISTRICT, KOTTAYAM-686 002.

    2     THE SECRETARY
          MUTHOLY GRAMA PANCHAYATH, MUTHOLY P.O -686 573,
          KOTTAYAM DISTRICT.

    3     THE PRESIDENT
          CONSUMER REDRESSAL MECHANISM (GRM) FOR JALANIDHI
          PROJECTS, MUTHOLY GRAMA PANCHAYATH, MUTHOLY P.O.-
          686573, KOTTAYAM DISTRICT.

    4     THE SECRETARY
          ELAMTHOTTAMKUNNU JALANIDHI GUNABHOKTHRU SANGAM,
          REGISTRATION NUMBER KTM/TC/249/2012 KURUVINAL KARA,
          PULIYANNOOR POST-686 573, KOTTAYAM DISTRICT.

          BY ADVS.
          GOVERNMENT PLEADER
          SHIBU JOSEPH


          VINITHA B-SR.GP


    THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 10698 OF 2021

                                 2




                              JUDGMENT

It is submitted by the learned counsel appearing for the

petitioner that the petitioner has been given the water connection.

The said submission is recorded. This writ petition is,

accordingly, closed.

Sd/-

ANU SIVARAMAN JUDGE SVP WP(C) NO. 10698 OF 2021

APPENDIX OF WP(C) 10698/2021

PETITIONER EXHIBITS

EXHIBIT P1 TRUE COPY OF THE TAX RECEIPT DATED 12.9.2018.

EXHIBIT P2 TRUE COPY OF THE OWNERSHIP CERTIFICATE ISSUED BY THE 2ND RESPONDENT DATED 2.8.2017.

EXHIBIT P3 TRUE COPY OF THE REGISTRATION CERTIFICATE DATED 23.7.2012.

EXHIBIT P4 TRUE COPY OF THE BYLAW DATED NIL.

EXHIBIT P5 TRUE COPY OF THE APPLICATION DATED 2.8.2017.

EXHIBIT P6 TRUE COPY OF THE REPLY A3/1750/2020 DATED 26.6.2020.

EXHIBIT P7 TRUE COPY OF THE COPY OF THE APPLICATION DATED 15.2.2020.

EXHIBIT P8 TRUE COPY OF THE ACKNOWLEDGEMENT CARD DATED 26.2.2020.

EXHIBIT P9 TRUE COPY OF THE COMPLAINT BEFORE THE 2ND RESPONDENT ON 7.2.2020.

EXHIBIT P10 TRUE COPY OF THE COMPLAINT BEFORE THE DISTRICT COLLECTOR, KOTTAYAM.

EXHIBIT P11 TRUE COPY OF THE COMPLAINT BEFORE THE 3RD RESPONDENT ON 30.3.2021.

Exhibit P14 TRUE COPY OF THE LETTER FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 24/2/2022

Exhibit P15 TRUE COPY OF THE DEMAND DRAFT DATED 24/2/2022

Exhibit P16 TRUE COPY OF THE COMMUNICATION DATED 3/3/2022 ISSUED BY THE 4TH RESPONDENT TO THE PETITIONER WP(C) NO. 10698 OF 2021

Exhibit P17 TRUE COPY OF THE REPLY COMMUNICATION DATED 4/3/2022 FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT

Exhibit P18 TRUE COPY OF THE RECEIPT DATED 4/3/2022 ISSUED BY THE MUTHOLY SERVICE CO-OPERATIVE BANK LTD

Exhibit P19 TRUE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 4TH RESPONDENT DATED 4/3/2022

Exhibit P20 TRUE COPY OF THE RECEIPT WATER CONNECTION FROM JALANIDHI PROJECT NEARBY PANCHAYATH DATED 2/2/2020

Exhibit P20(A) TRUE COPY OF THE RECEIPT WATER CONNECTION FROM JALANIDHI PROJECT DATED 14/3/2020

Exhibit P21 TRUE COPY OF THE APPLICATION IN CONNECTION UNDER JALAJEEVAN MISSION PROJECT UNDER RURAL WATER SUPPLY ON 25/9/2020

Exhibit P22 TRUE COPY OF THE LETTER DATED 7/3/2022 ISSUED BY THE MANNANI JALANIDHI CONSUMER SOCIETY REGISTER NO.KTM/TC/469/2015

RESPONDENTS EXHIBITS

Exhibit R4A THE PHOTOSTAT COPY OF THE SAID COMMUNICATION ISSUED BY THE 2ND RESPONDENT TO THIS RESPONDENT

 
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