Dr.Anaz Thalhath vs The Commissioner For Entrance ...
2022 Latest Caselaw 3065 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
    THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                &
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
 THURSDAY, THE 17TH DAY OF MARCH 2022 / 26TH PHALGUNA, 1943
                    WP(C) NO. 3169 OF 2022
PETITIONER:

          DR.ANAZ THALHATH
          AGED 31 YEARS
          S/O. ABDUL RAHMAN THALHATH,
          RESIDING AT RINI VILLA,
          NILAMEL, KOLLAM PIN 691 535
          BY ADVS.
          P.K.IBRAHIM(K/000215B/1982)
          SREEJI K.B.

RESPONDENT:

          THE COMMISSIONER FOR ENTRANCE EXAMINATIONS,
          OFFICE OF THE COMMISSIONER FOR ENTRANCE
          EXAMINATION, HOUSING BOARD BUILDINGS,
          SANTHI NAGAR, THIRUVANANTHAPURAM, PIN 695 001




          BY SRI.K.R.RANJITH, GOVERNMENT PLEADER


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.03.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                       :2:
WP(C) No.3169 of 202




       A.K.JAYASANKARAN NAMBIAR & MOHAMMED NIAS C.P., JJ
             ------------------------------------------------------------------
                                WP(C) No.3169 of 2022
                            --------------------------------------------
                      Dated this the 17th day of March, 2022



                                    JUDGMENT

A.K.Jayasankaran Nambiar.J.

We are told by the learned Government Pleader on instructions

that, pursuant to our interim order dated 31.01.2022 the respondent has

provisionally considered the application of the petitioner under the NRI

quota in the allotment process and the petitioner has also been allotted to

MES College, Perinthalmanna. The learned Government Pleader also

submits that for the formal uploading of the document, the candidate's

portal in the website of the respondent was opened yesterday and the

documents have since been uploaded by the candidate. Taking note of the

said submission, the writ petition is closed by making the interim order

absolute and treating the admission already granted as regularised.

Sd/-

A.K.JAYASANKARAN NAMBIAR, JUDGE

Sd/-

                                                    MOHAMMED NIAS C.P.,
                                                        JUDGE

dlk 17.3.22





                          APPENDIX OF WP(C) 3169/2022

PETITIONER'S           EXHIBITS

Exhibit P1             TRUE COPY OF THE ONLINE APPLICATION DATED 18-

01-2022 SUBMITTED BY THE PETITIONER. Exhibit P2 TRUE COPY OF THE NOTIFICATION DATED 15-01-2022 ISSUED BY THE RESPONDENT Exhibit P3A TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT OF PETITIONER'S BROTHER MR. MOHAMED RINEESH THALHATH Exhibit P3B TRUE COPY OF THE RELEVANT PAGES OF THE PASSPORT AFFIXING VISA OF PETITIONER'S BROTHER MR. MOHAMED RINEESH THALHATH Exhibit P4 TRUE COPY OF THE AFFIDAVIT DATED 11-0-2021 SWORN TO BY MR. MOHAMED RINEESH THALHATH Exhibit P5 TRUE COPY OF THE MEMO PUBLISHED IN 25-01-2022 IN THE WEBSITE OF THE RESPONDENT IN RESPECT OF THE APPLICATION OF THE PETITIONER FOR NRI QUOTA OF ADMISSION TO MEDICAL PG COURSE Exhibit P6 TRUE COPY OF THE AFFIDAVIT SWORN TO BY THE PETITIONER DATED 27-01-2022 Exhibit P7 TRUE COPY OF THIS MEMO PUBLISHED IN THE WEBSITE ON 29-01-2022 IN THE WEBSITE OF THE RESPONDENT IN RESPECT OF THE APPLICATION OF THE PETITIONER FOR NRI QUOTA OF ADMISSION TO MEDICAL PG COURSE Exhibit P8 TRUE COPY OF THE NOTIFICATION OF THE RESPONDENT DATED 27-01-2022 Exhibit P9 TRUE COPY OF THE PETITION DATED 28-1-2022 OF THE PETITIONER FILED BEFORE THE ADMISSION SUPERVISORY COMMITTEE Exhibit P10A THE RELEVANT PAGES OF THE RANK LIST PETITIONER'S RANK NUMBER IS 2933 AT PAGE 109 Exhibit P10B THE RELEVANT PAGES OF THE COMMUNITY RESERVATION LIST PETITIONER'S RANK IS AT