Binu Kuruvilla vs Mohanan
2022 Latest Caselaw 8097 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                 THE HONOURABLE MR. JUSTICE P.SOMARAJAN
         WEDNESDAY, THE 29th DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                         MFA (ECC) NO. 73 OF 2022
    AGAINST THE ORDER DATED 13.01.2022 IN ECC No.238/2014 OF          THE
               EMPLOYEES COMPENSATION COMMISSIONER, IDUKKI
APPELLANT/2nd OPPOSITE PARTY:

             BINU KURUVILLA, KOLLEMANNIL (H),
             BINCOSE FABRICATION, PADINJETTEMURIYIL HOUSE,
             OTHARA P.O., KUTTUR VILLAGE, THIRUVALLA TALUK.

             BY ADVS. A.K.PREETHA
                      C.ANIL KUMAR
                      JITHIN VARGHESE


RESPONDENTS (APPLICANTS & OPPOSITE PARTIES 1 AND 3):

     1       SHRI. MOHANAN, THOPPIL HOUSE, MOONGALAR P.O.,
             VANDIPERIYAR, PEERMADE, IDUKKI DISTRICT, PIN - 685533

     2       SMT. SAKUNTHALA, W/o MOHANAN, THOPPIL HOUSE,
             MOONGALAR P.O., VANDIPERIYAR, PEERMADE,
             IDUKKI DISTRICT - 685533.

     3       SHRI. ZACHARIAH, MANAGER CUM PROPRIETOR,
             ASSOCIATED INDUSTRIAL ENGINEERING PVT. LTD.,
             KODIMATHA P.O., KOTTAYAM - 686013.

     4       RENJITH RAJAN, VELAYIL HOUSE, KAKKATTUKADA,
             KANCHIYAR P.O., AYYAPPANCOIL VILLAGE,
             IDUKKI DISTRICT - 685511.


     THIS    MISC.   FIRST   APPEAL   HAVING   COME   UP   FOR   ADMISSION   ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 MFA (ECC) No.73 of 2022               2



                                    JUDGMENT

Appeal not pressed into service, submitted by the

learned counsel for the appellant. Hence, the appeal is

dismissed as not pressed.

Sd/-

P.SOMARAJAN JUDGE DMR/-