Dr. Jisha Jayaprakash vs State Of Kerala
2022 Latest Caselaw 8094 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR

                                 &

           THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.

    WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944

                     OP(KAT) NO. 203 OF 2022
   AGAINST THE ORDER DATED 07.06.2022 IN OA 844/2022 OF KERALA
           ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM

PETITIONER:

           DR. JISHA JAYAPRAKASH, AGED 42 YEARS
           JUNIOR CONSULTANT IN OBTETRICS AND GYNAECOLOGY,
           TALUK HOSPITAL, KAYAMKULAM, ALAPPUZHA -690 514,
           KERALA. RESIDING AT HARINANDANAM, MUTHUKULAM SOUTH
           P.O., ALAPPUZHA -690 506, PIN - 690506


           BY ADVS.
           SRI.S.V.RAJAN
           SRI.SANIL JOSE
           SRI.A.N.PREMLAL
           SRI.S.HEMANTH SANTHOSH2
           SRI.SREENA B.S.
           SRI.SWETHA P. DILEEP

RESPONDENTS:
     1     STATE OF KERALA, REPRESENTED BY SECRETARY TO
           GOVERNMENT, HEALTH & FAMILY WELFARE DEPARTMENT,
           GOVERNMENT SECRETARIATE,
           THIRUVANANTHAPURAM-695001, KERALA, PIN - 695001


    2      THE DIRECTOR OF HEALTH SERVICES, DIRECTORATE OF HEALTH
           SERVICES, G.H JUNCTION, THIRUVANANTHAPURAM-695 035,
           KERALA, PIN - 695035


    3      THE SUPERINTENDENT, TALUK HEADQUARTERS HOSPITAL,
           KAYAMKULAM, ALAPPUZHA-690 502., PIN - 690502


    4      DR. SHINY V.S, W/O. SAJITHKUMAR,
           JUNIOR CONSULTANT IN OBSTETRICS AND GYNAECOLOGY, TALUK
           HOSPITAL, KAYAMKULAM, ALAPPUZHA-690502, RESIDING
           ATULLAMADAM, CHETTIKULANGARA P.O., MAVELIKKARA,
           ALAPPUZHA, KERALA-690106., PIN - 690106


           BY ADV.SRI.BIJOY CHANDRAN


      THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP FOR
ADMISSION ON 29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                   :2:
OP(KAT).No.203 of 2022




                            JUDGMENT

A.K.Jayasankaran Nambiar, J.

The OP(KAT) is dismissed as withdrawn without prejudice to the

right of the petitioner herein to urge all her contentions before the

Tribunal where the O.A.No.844 of 2022 is pending.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

MOHAMMED NIAS C.P.

JUDGE

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