Subin S vs Chinchu L
2022 Latest Caselaw 8082 Ker

Mat.Appeal No.315/2022                            1/1

                            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            PRESENT
                         THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                               &
                            THE HONOURABLE MRS. JUSTICE SOPHY THOMAS
             Wednesday, the 29th day of June 2022 / 8th Ashadha, 1944
                    IA.NO.1/2022 IN MAT.APPEAL NO. 315 OF 2022
               OP 1383/2017 OF FAMILY COURT, MAVELIKKARA, ALAPPUZHA
   PETITIONER/APPELLANTS NO.1-3:

       1. SUBIN S., AGED 28 YEARS, S/O.SAHADEVAN, THADATHIL PADEETTATHIL,
          NOORANAD LS PO, MAVELIKARA TALUK, ALLAPUZHA DISTRICT, KERALA.
       2. SAHADEVAN, AGED 59 YEARS, S/O.KOCHURAMAN, THADATHIL PADEETTATHIL,
          NOORANAD LSPO, MAVELIKARA TALUK,   ALLAPUZHA DISTRICT, KERALA.
       3. PRASANNAKUMARY, AGED 54 YEARS, W/O.SAHADEVAN, THADATHIL
          PADEETTATHIL, NOORANAD LSPO, MAVELIKARA TALUK, ALLAPUZHA DISTRICT,
          KERALA.

   RESPONDENT/RESPONDENT:

           CHINCHU L., AGED 28 YEARS, D/O. LEKA, MANGALAMKUZHIYIL KIZHAKKETHIL,
           ERUMAKUZHY, NOORANAD VILLAGE MAVELIKARA TALUK, ALAPPUZHA DISTRICT.

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the proceeding
   in E.P.No.12/2022 in OP 1383/2017 of the Family court, Mavelikara, in the
   interest of justice and render justice.
        This Application coming on for orders, upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of M/S.ABRAHAM SAMSON and LOVELY SAMSON, Advocates for the applicants and
   Smt. VIJITHA R. for respondent, the court passed the following:
                                      ORDER

There shall be an order staying execution of the impugned judgment and decree on furnishing security for the relief granted to the satisfaction of the Family Court, within two months.

Sd/- A.MUHAMED MUSTAQUE JUDGE

Sd/- SOPHY THOMAS JUDGE

29-06-2022 /True Copy/ Assistant Registrar