Abdul Samad.A vs The Station House Officer
2022 Latest Caselaw 8081 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     WEDNESDAY, THE 29TH DAY OF JUNE 2022 / 8TH ASHADHA, 1944
                        WP(C) NO. 19086 OF 2022
PETITIONER:

          ABDUL SAMAD.A
          AGED 54 YEARS
          S/O. ABDUL LATHEEF, ROAD VILA PUTHENVEEDU, KUDAVOOR
          VILLAGE, VARKALA TALUK, THIRUVANANTHAPURAM DISTRICT -
          695313
          BY ADVS.
          G.HARIHARAN
          PRAVEEN.H.
          K.S.SMITHA
          V.R.SANJEEV KUMAR
          ANJALY T.A
          AISWARYA SOMAN


RESPONDENTS:

    1     THE STATION HOUSE OFFICER
          VARKALA POLICE STATION, VARKALA, THIRUVANANTHAPURAM
          DISTRICT - 695141
    2     SMT.RADHIKADEVI,
          D/O. VIJAYAN, RESIDING AT AMBIKA VILASAM,
          PUNNAMOOD, VARKALA, THIRUVANANTHAPURAM - 695141
    3     M/S.CHOLAMANDALAM INVESTMENTS & FINANCE COMPANY LTD
          1ST FLOOR, RAJA COMMERCIAL COMPLEX, OPPOSITE AKSHRA
          PRINTERS, KUNNUMPURAM, THIRUVANANTHAPURAM - 695035
          BY ADVS.
          K.G. SAROJINI, GOVERNMENT PLEADER
          BINOY VASUDEVAN



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
29.06.2022, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C)No.19086 OF 2022

                                2


                           JUDGMENT

Dated this the 29th day of June, 2022

Learned counsel for the petitioner submits that

the prayer sought for in this writ petition has been

rendered infructuous.

The writ petition is, therefore, dismissed as

infructuous.

Sd/-

ANU SIVARAMAN JUDGE SSK/29/06 W.P.(C)No.19086 OF 2022

APPENDIX

PETITIONER'S EXHIBITS:

TRUE COPY OF THE AGREEMENT DATED 14.07.2020 Exhibit P1 EXECUTED BETWEEN THE PETITIONER AND THE 2ND RESPONDENT TRUE COPY OF THE REGISTRATION DETAILS OF Exhibit P2 VEHICLE NO.KL-02AD-7929 TRUE COPY OF THE ORDER DATED 13.04.2022 ISSUED BY THE GOVERNMENT GRANTING INSTALLMENT Exhibit P3 FACILITIES FOR PAYMENT OF ARREARS OF MV TAX FOR THE VEHICLE I MENTIONED IN EXHIBITP2 RESPONDENTS' EXHIBITS: NIL

SSK //TRUE COPY// PA TO JUDGE